ITAT Kolkata Bench

22,285 judgments

SHANTI DEVI GUPTA,KOLKATA vs A.C.I.T., CIRCLE - 37,, KOLKATA

ITA 1937/KOL/2024[2013-2014]Status: Disposed17/12/2024AY 2013-2014

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs SALASAR FINANCIAL ADVISORY SERVICES PVT. LTD., KOLKATA

ITA 1926/KOL/2024[2012-13]Status: Disposed17/12/2024AY 2012-13

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

BRIJ GOPAL DAGA,KOLKATA vs A.C.I.T., CIRCLE - 34, KOLKATA

ITA 1893/KOL/2024[2015-2016]Status: Disposed17/12/2024AY 2015-2016

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

BRIJ GOPAL DAGA,KOLKATA vs A.C.I.T., CIRCLE - 34, KOLKATA

ITA 1892/KOL/2024[2014-2015]Status: Disposed17/12/2024AY 2014-2015

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

A B CAPITAL,KOLKATA vs A.C.I.T., CIRCLE - 32, , KOLKATA

ITA 1791/KOL/2024[2017-2018]Status: Disposed17/12/2024AY 2017-2018

SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

M/S. KASTURI HOME PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), , KOLKATA

ITA 1775/KOL/2024[2008-2009]Status: Disposed17/12/2024AY 2008-2009

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

ORIENT PAPER & INDUSTRIES LTD.,KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA, KOLKATA

ITA 1488/KOL/2024[2020-2021]Status: Disposed17/12/2024AY 2020-2021

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

INTEGRATED FIRE PROTECTION PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 11(1), KOLKATA, KOLKATA

ITA 1451/KOL/2024[2019-2020]Status: Disposed17/12/2024AY 2019-2020

Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs RAJABHAT TEA COMPANY LIMITED, KOLKATA

ITA 1426/KOL/2024[2015-16]Status: Disposed17/12/2024AY 2015-16

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

M/S. SALTLAKE ENERGY PVT. LTD.,NAGPUR, MAHARASHTRA vs I.T.O., WARD - 5(1), KOLKATA, KOLKATA

ITA 1338/KOL/2024[2010-2011]Status: Disposed17/12/2024AY 2010-2011

Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)

M/S. SALTLAKE ENERY PVT. LTD.,NAGPUR, MAHARASHTRA vs I.T.O., WARD - 5(1), KOLKATA, KOLKATA

ITA 1337/KOL/2024[2009-2010]Status: Disposed17/12/2024AY 2009-2010

Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)

M/S. PINGLE COMMOTRADE PVT. LTD. ,KOLKATA vs WARD-52), KOLKATA. , KOLKATA

ITA 1235/KOL/2024[2012-13]Status: Disposed17/12/2024AY 2012-13

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

PINGLE COMMOTRADE PVT LTD. ,KOLKATA vs ITO, WARD-5(1), KOLKATA, KOLKATA

ITA 1230/KOL/2024[2013-14]Status: Disposed17/12/2024AY 2013-14

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

PINGLE COMMOTRADE PVT. LTD. ,KOLKATA vs I.T.O, WARD-5(1), KOLKATA. , KOLKATA

ITA 1229/KOL/2024[2013-14]Status: Disposed17/12/2024AY 2013-14

Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)

DCIT, CENTRAL CIRCLE-4(2), KOLKATA, AAYAKAR BHAWAN POORVA vs RAJAHBHAT TEA COMPANY LIMITED, ALOM HOUSE

ITA 1010/KOL/2024[2016-17]Status: Disposed17/12/2024AY 2016-17

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

DCIT, CENTRAL CIRCLE- 4(3), KOLKATA, KOLKATA vs RAJESH JAIN, KOLKATA

ITA 1006/KOL/2024[2019-20]Status: Disposed17/12/2024AY 2019-20

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

DCIT, CC-4(3), KOLKATA, KOLKATA vs RAJESH JAIN, KOLKATA

ITA 1005/KOL/2024[2018-19]Status: Disposed17/12/2024AY 2018-19

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

M/S. NOVELTY COMMOTRADE PRIVATE LTD. ,KOLKATA vs ITO,WARD-15(3), KOLKATA. , KOLKATA

ITA 1166/KOL/2023[2011-12]Status: Disposed17/12/2024AY 2011-12

Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)

SANKAR SAHA,KOLKATA vs ITO, WARD-43(1), KOL, KOLKATA

ITA 943/KOL/2024[2020-2021]Status: Disposed16/12/2024AY 2020-2021

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

SANKAR SAHA,KOLKATA vs ITO, WARD - 43(1), KOL, KOLKATA

ITA 942/KOL/2024[2020-2021]Status: Disposed16/12/2024AY 2020-2021

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)