ITAT Kolkata Bench

ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(1),KOLKATA, KOLKATA vs MATRIBHUMI DEVELOPERS PRIVATE LIMITED, KOLKATA

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)

BAGNAPARA SAMABAY KRISHI UNNAYAN SAMITY LIMITED ,KALNA-I, BAGNAPARA vs PCIT, ASANSOL, ASANSOL

Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

DCIT(EXEMPTION), CIRCLE 1(1) KOLKATA, KOLKATA vs HOOGHLY RIVER BRIDGE COMMISSIONER, KOLKATA

Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

DCIT(EXEMPTION), CIRCLE-1(1), KOLKATA, KOLKATA vs HOOGHLY RIVER BRIDGE COMMISSIONER, KOLKATA

Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs UNITECH PAPER MILLS PRIVATE LIMITED, KOLKATA

SANTOSH KUMAR KEDIA,HUF,KOLKATA vs DCIT, CEN. CIR. 4(3), KOLKATA

SANTOSH KUMAR KEDIA, HUF,KOLKATA vs DCIT, CEN. CIR. 4(3), KOLKATA

ATUL CHANDRA DAS,KOLKATA vs DCIT,C.C-1(4),KOLKATA. , KOLKATA

ATULT CHANDRA DAS,KOLKATA vs DCIT,C.C-1(4), KOLKATA. , KOLKATA

ATUL CHANDRA DAS,KOLKATA vs DCIT,C.C-1(4), KOLKATA. , KOLKATA

DCIT, CC-1(3), KOLKATA, KOLKATA vs RAIC INTEGRATED SPONGE AND POWER PVT. LTD., KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

INCOME TAX OFFICER WARD-29(1) KOLKATA, GARIAHAT KOLKATA vs MILAN GHOSH, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

INCOME TAX OFFICER WARD -29(1), KOLKATA, GARIAHAT KOLKATA vs MILAN GHOSH, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

MAJESTIC DEALMARK PVT. LTD.,KOLKATA vs ITO, WARD-4(2), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

GOURI SINGLA,SILIGURI vs ITO, WARD-1(3), SILIGURI

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

M/S STARTRACK DEVELOPERS PVT. LTD.,PURULIA vs ITO, WARD-9(1), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

M/S KUSHMANDA FINANCIAL CONSULTANTS PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, WARD-7(1), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

GOPAL BANIK,KOLKATA vs P.C.I.T.(CENTRAL) - 2, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.2044 & 2045/Kol/2024 Assessment Years: 2018-19 & 2019-20 Gopal Banik (PAN: AEGPB 1186 E) Vs. PCIT, Central-2, Kolkata Appellant / ) अपीलाथȸ ( Respondent / Ĥ×यथȸ Date of Hearing / सुनवाई कȧ Ǔतͬथ 25.11.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 17.12.2024 For the assessee/ Ǔनधा[ǐरती कȧ ओर से Shri K K Khemka, Advocate For the Revenue/ राजèव कȧ ओर से Shri Subhendu Dutta, CITDR ORDER / आदेश Per Ra

GOPAL BANIK,KOLKATA vs P.C.I.T.(CENTRAL) - 2, KOLKATA, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.2044 & 2045/Kol/2024 Assessment Years: 2018-19 & 2019-20 Gopal Banik (PAN: AEGPB 1186 E) Vs. PCIT, Central-2, Kolkata Appellant / ) अपीलाथȸ ( Respondent / Ĥ×यथȸ Date of Hearing / सुनवाई कȧ Ǔतͬथ 25.11.2024 Date of Pronouncement/ आदेश उɮघोषणा कȧ Ǔतͬथ 17.12.2024 For the assessee/ Ǔनधा[ǐरती कȧ ओर से Shri K K Khemka, Advocate For the Revenue/ राजèव कȧ ओर से Shri Subhendu Dutta, CITDR ORDER / आदेश Per Ra

INCOME TAX OFFICER, WARD-10(2), KOLKATA, KOLKATA vs KANYA KUMARI PROPERTIES PVT LTD., KOLKATA

you. 18.09.2024 The undersigned, ITO Ward-12(1), Kolkata is holding the charges as additional charge. 18.09.2024 to 20.09.2024 Necessary hardcopies of documents/paper/details required for filing 2nd Appeal before Hon’ble ITAT, Kolkata were collected and prepared. 21.09.2024 to 22.09.2024 Saturday and Sunday 23.09.2024 2nd Appeal filed In view of the above, it is requested to kindly condone the delay of 509 days in filing appeal before Hon’ble ITAT, Kolkata for the sake of substantial justic