← All Benches
ITAT Kolkata Bench
22,178 judgments
SAURAV PARMAR SINGH,MUMBAI vs INCOME TAX OFFICER, KOLKATA
ITA 2753/KOL/2025[2016-17]Status: Disposed2/9/2026AY 2016-17
MALDA METAL PVT. LTD.,,MURSHIDABAD vs DCIT, CENTRAL CIRCLE 4(4), KOLKATA,, KOLKATA
ITSSA 78/KOL/2026[2018-2019]Status: Disposed1/9/2026AY 2018-2019
DCIT, CENTRAL CIRCLE 3.2,, KOLKATA vs SHIVAM IRON AND STEEL COMPANY LIMITED, KOLKATA
ITSSA 49/KOL/2026[2017-2018]Status: Heard1/9/2026AY 2017-2018
DCIT, CENTRAL CIRCLE 3.2, KOLKATA vs SHIVAM IRON AND STEEL COMPANY LIMITED, KOLKATA
ITSSA 48/KOL/2026[2015-2016]Status: Heard1/9/2026AY 2015-2016
CREATIVE TECHNOTEX PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 11(1), KOLKATA
ITA 991/KOL/2026[2014-2015]Status: Heard1/9/2026AY 2014-2015
GAURAV SADHWANI,KOLKATA vs DCIT, CENTRAL CIRCLE 4(3), KOLKATA
ITA 937/KOL/2026[2021-2022]Status: Heard1/9/2026AY 2021-2022
M/S. WINCOME INTERNATIONAL LIMITED,KOLKATA vs ACIT, CIRCLE 1(1), KOLKATA
ITA 768/KOL/2026[2017-2018]Status: Disposed1/9/2026AY 2017-2018
GOUTAM MISHRA,BANKURA vs ITO, WARD 3(1), BANKURA
ITA 760/KOL/2026[2022-2023]Status: Heard1/9/2026AY 2022-2023
JAINCO TRANSMISSION LIMITED,KOLKATA vs DCIT, CIRCLE 11(1), KOLKATA
ITA 739/KOL/2026[2014-2015]Status: Heard1/9/2026AY 2014-2015
NORTEL VANIJYA PRIVATE LIMITED,HOWRAH KOLKATA vs ITO, WARD 13(1), KOLKATA, KOLKATA
ITA 485/KOL/2026[2014-15]Status: Disposed1/9/2026AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-32, KOLKATA, INCOME TAX, MIDDLETON OFFICE vs ADITYA SINGHANIA, KOLKATA
ITA 454/KOL/2026[2018]Status: Disposed1/9/2026
M/S. UMANG VINCOM PVT. LTD.,KOLKATA vs D.C.I.T., CC - 4(1), KOLKATA
ITA 412/KOL/2026[2015-2016]Status: Heard1/9/2026AY 2015-2016
INCOME TAX OFFICER, WD-6(2), KOL, KOLKATA vs M/S. LINTON DEALERS PVT. LTD., KOLKATA
ITA 32/KOL/2026[2010-11]Status: Disposed1/9/2026AY 2010-11
REGIS INDUSTRIES LIMITED,KOLKATA vs ITO, WARD 3(1), KOLKATA
ITA 248/KOL/2026[2018-2019]Status: Heard1/9/2026AY 2018-2019
NIKKI LOGISTIC PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(1), KOLKATA
ITA 2234/KOL/2026[2013-2014]Status: Disposed1/9/2026AY 2013-2014
MALDA METAL PVT. LTD.,MURSHIDABAD vs DCIT, CENTRAL CIRCLE 4(4), KOLKATA, KOLKATA
ITA 2150/KOL/2026[2013-2014]Status: Disposed1/9/2026AY 2013-2014
KUSH TRADING & COMMERCE PRIVATE LIMITED,RAIPUR vs ITO, WARD 4(4), KOLKATA, KOLKATA
ITA 2098/KOL/2026[2013-2014]Status: Disposed1/9/2026AY 2013-2014
CHIRANABIN,PARBAKSHI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA, KOLKATA
ITA 2094/KOL/2026[2027-28]Status: Disposed1/9/2026AY 2027-28
ANGARGARIA SRIJONI SIKSHA NIKETAN,ANGARGARIA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA, KOLKATA
ITA 2093/KOL/2026[2027-28]Status: Disposed1/9/2026AY 2027-28
ASCENT AGENCY PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA
ITA 197/KOL/2026[2013-2014]Status: Heard1/9/2026AY 2013-2014
