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ITAT Kolkata Bench

22,178 judgments

MOHAN BROTHERS (DRINKS) PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA

ITA 600/KOL/2026[2014-2015]Status: Disposed2/9/2026AY 2014-2015

SHIV SHANKER BANKA,KOLKATA vs INCOME TAX OFFICER - WARD 5(1)/ KOLKATA, KOLKATA

ITA 342/KOL/2026[2023-24]Status: Disposed2/9/2026AY 2023-24

LAGAN BARTER PVT. LTD.,KOLKATA vs I.T.O., WARD - 2(1), KOLKATA

ITA 317/KOL/2026[2018-2019]Status: Heard2/9/2026AY 2018-2019

LAGAN BARTER PVT. LTD.,KOLKATA vs I.T.O., WARD - 2(1), KOLKATA

ITA 316/KOL/2026[2018-2019]Status: Heard2/9/2026AY 2018-2019

VINOD MUNDRA,GANGTOK, SIKKIM vs I.T.O., WARD - 3(1), GANGTOK, SIKKIM

ITA 2390/KOL/2026[2016-2017]Status: Disposed2/9/2026AY 2016-2017

VINOD MUNDRA,SIKKIM vs I.T.O., WARD - 3(1), GANGTOK, SIKKIM

ITA 2389/KOL/2026[2015-2016]Status: Disposed2/9/2026AY 2015-2016

VINOD MUNDRA,SIKKIM vs I.T.O., WARD - 3(1), GANGTOK, SIKKIM

ITA 2388/KOL/2026[2014-2015]Status: Disposed2/9/2026AY 2014-2015

VINOD MUNDRA,EAST SIKKIM, GANGTOK vs I.T.O., WARD - 3(1), GANGTOK

ITA 2387/KOL/2026[2013-2014]Status: Disposed2/9/2026AY 2013-2014

MANOJ KUMAR PANDEY,LINGMOO vs ITO, WARD 3(1), GANGTOK, GANGTOK

ITA 2313/KOL/2026[2017-2018]Status: Disposed2/9/2026AY 2017-2018

FROSTEES INDIA PVT. LTD.,NORTH TWENTY FOUR PARGANAS vs D.C.I.T., CIRCLE - 11(1), KOLKATA

ITA 2204/KOL/2026[2018-2019]Status: Disposed2/9/2026AY 2018-2019

ANDAMAN SUNNI MUSLIM JAMAETH,WIMBERLYGUNJ vs C.I.T., (EXEMPTION), KOLKATA

ITA 1965/KOL/2026[2026-27]Status: Disposed2/9/2026AY 2026-27

M/S. TIRUPATI COMMODITIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), KOLKATA

ITA 196/KOL/2026[2017-2018]Status: Heard2/9/2026AY 2017-2018

ANIRBAN ASIM KUNDU,MUMBAI vs ACIT, CIRCLE 1(1), KOLKATA, KOLKATA

ITA 1912/KOL/2026[2016-17]Status: Disposed2/9/2026AY 2016-17

DCIT,CC-2(1),KOLKATA, KOLKATA vs SHYAM SUNDAR CO JEWELLERS PRIVATE LIMITED, KOLKATA

ITA 186/KOL/2026[2017-18]Status: Heard2/9/2026AY 2017-18

BHUWALKA JANAKALYAN TRUST,KOLKATA vs A.O., WARD 1(2), EXEMPTION, KOLKATA, KOLKATA

ITA 1609/KOL/2026[2025-2026]Status: Disposed2/9/2026AY 2025-2026

M/S. GRS GRAPHITE PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA

ITA 157/KOL/2026[2019-2020]Status: Disposed2/9/2026AY 2019-2020

KALYANESWARI PROPERTIES PRIVATE LIMITED,ASANSOL vs ACIT, CIRCLE 2, ASANSOL, ASANSOL

ITA 1416/KOL/2026[2016-2017]Status: Disposed2/9/2026AY 2016-2017

BHOLEBABA JUTE PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2), KOLKATA

ITA 1415/KOL/2026[2009-2010]Status: Disposed2/9/2026AY 2009-2010

M/S. GLADIATOR COMMODITIES PVT. LTD.,YELEHANKA vs DCIT, CENTRAL CIRCLE-4(1), KOLKATA, INDIA

ITA 1050/KOL/2026[2012-13]Status: Disposed2/9/2026AY 2012-13

SUMANA RAY,U.K. vs A.C.I.T., I.T., CIRCLE - 2(1), KOLKATA

ITA 3267/KOL/2025[2016-2017]Status: Disposed2/9/2026AY 2016-2017