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ITAT Kolkata Bench
22,178 judgments
TECHNOPOLIS INFRASTURCTURE PVT. LTD.,KOLKATA vs ITO, WARD 4(1), EARLIER DCIT, CENTRAL CIRCLE XXV, KOLKATA
ITA 2373/KOL/2025[2011-2012]Status: Heard3/9/2026AY 2011-2012
TECHNOPOLIS INFRASTRUCTURE PVT. LTD.,KOLKATA vs ITO, WARD 4(1), EARLIER DCIT, CENTRAL CIRCLE XXV, KOLKATA
ITA 2372/KOL/2025[2010-2011]Status: Heard3/9/2026AY 2010-2011
TECHNOPOLIS INFRASTRUCTURE PVT LTD,KOLKATA vs ITO WARD-4(1), EARLIER DCIT CENTRAL CIRCLE-XXV, KOLKATA
ITA 2371/KOL/2025[2009-2010]Status: Heard3/9/2026AY 2009-2010
TECHNOPOLIS INFRASTRUCTURE PVT LTD,KOLKATA vs ITO WARD-4(1), EARLIER DCIT CENTRAL CIRCLE-XXV, KOLKATA
ITA 2370/KOL/2025[2008-2009]Status: Heard3/9/2026AY 2008-2009
PRIYAKA PAUL,KOLKATA vs D.C.I.T., CC - 4(4), KOLKATA
ITA 1826/KOL/2025[2018-2019]Status: Disposed3/9/2026AY 2018-2019
JADUPUR ANCHAL SKUS LTD.,MALDA vs I.T.O., WARD - 3(1), MALDA
ITA 1796/KOL/2025[2015-2016]Status: Disposed3/9/2026AY 2015-2016
KARTICK SHAW,KOLKATA vs ITO, WD. 2(3), KOLKATA
ITA 7/KOL/2024[2017-18]Status: Disposed3/9/2026AY 2017-18
JCIT (IN SITU), KOLKATA vs TEZAS TRADING COMPANY PRIVATE LIMITED, KOLKATA
ITA 1869/KOL/2024[2015-16]Status: Disposed3/9/2026AY 2015-16
JCIT(IN-SITU), KOLKATA vs TEZAS TRADING COMPANY LIMITED, KOLKATA
ITA 1868/KOL/2024[2014-15]Status: Disposed3/9/2026AY 2014-15
JCIT (IN-SITU) CIRCLE-4(1), KOLKATA, KOLKATA vs TEZAS TRADING COMPANY PVT LTD, KOLKATA
ITA 1608/KOL/2024[2015-16]Status: Disposed3/9/2026AY 2015-16
SRI AMAR KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 4(3),, KOLKATA
ITSSA 119/KOL/2025[2016-2017]Status: Disposed2/9/2026AY 2016-2017
SRI AMAR KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 4(3),, KOLKATA
ITSSA 118/KOL/2025[2015-2016]Status: Disposed2/9/2026AY 2015-2016
SRI AMAR KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 4(3),, KOLKATA
ITSSA 117/KOL/2025[2014-2015]Status: Disposed2/9/2026AY 2014-2015
SRI AMAR KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 4(3), KOLKATA
ITSSA 116/KOL/2025[2013-2014]Status: Disposed2/9/2026AY 2013-2014
SRI AMAR KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC-4(3),, KOLKATA
ITSSA 115/KOL/2025[2012-2013]Status: Disposed2/9/2026AY 2012-2013
DAISY TECHNOSOFT PVT. LTD., (NOW DREAM BUILDHOME PVT. LTD.,) ,KOLKATA vs DCIT, CC 4(3),, KOLKATA
ITSSA 106/KOL/2025[2016-2017]Status: Disposed2/9/2026AY 2016-2017
RANI MITRA,KOLKATA vs JAO, WARD 50(1), KOLKATA
ITA 794/KOL/2026[2013-2014]Status: Disposed2/9/2026AY 2013-2014
RANI MITRA,KOLKATA vs JAO, WARD 50(1), KOLKATA
ITA 793/KOL/2026[2013-2014]Status: Disposed2/9/2026AY 2013-2014
INCOME TAX OFFICER, WARD -1(1), JALPAIGURI, JALPAIGURI vs ARPITA AMEET PATHAK, MUMBAI
ITA 674/KOL/2026[2016-17]Status: Disposed2/9/2026AY 2016-17
MOHAN BROTHERS (DRINKS) PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA
ITA 601/KOL/2026[2018-2019]Status: Disposed2/9/2026AY 2018-2019