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ITAT Kolkata Bench

22,285 judgments

M/S. KLENZER TRADING PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(3), KOLKATA, KOLKATA

ITA 111/KOL/2023[2012-2013]Status: Disposed21/1/2025AY 2012-2013

GLOBAL CARE HOSPITAL,KOLKATA vs ITO, WARD 6(2), KOLKATA

ITA 812/KOL/2024[2017-18]Status: Disposed17/1/2025AY 2017-18

the Bench that the assessee may be allowed to withdraw this appeal to which the Ld. DR did not oppose. 3. Hence, we are dismissing both the appeals as withdrawn with the liberty to the assessee to get the appeals revived by filing necessary miscellaneous applications if the assessee is not successful in the VSVS-24, for any reason, whatsoever. In the result, both the appeals filed by the assessee are dismissed as withdrawn. Order is pronounced in the open court on 17th January, 2025 (Rajesh

GLOBAL CARE HOSPITAL,KOLKATA vs ITO, WARD 6(2), KOLKATA

ITA 811/KOL/2024[2016-17]Status: Disposed17/1/2025AY 2016-17

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

THE GEORGE TELEGRAPH TRAINING INSTITUTE,KOLKATA vs D.C.I.T., CIRCLE 29(1), KOLKATA

ITA 563/KOL/2024[2016-2017]Status: Disposed17/1/2025AY 2016-2017

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

THE GEORGE TELEGRAPH TRAINING INSTITUTE,KOLKATA vs D.C.I.T., CIRCLE 29(1)., KOLKATA

ITA 562/KOL/2024[2011-2012]Status: Disposed17/1/2025AY 2011-2012

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 562 & 563/Kol/2024 Assessment Year: 2011-12 & 2016-17 The George Telegraph Training Institute Vs. DCIT, Circle-29(1), Kolkata (PAN: AAATT 2945 D) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 17.12.2024 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 17.01.2025 For the assessee / निर्धारिती की ओर से Shri Miraj D Shah, A.R For the revenue / राजस्व की ओर से Smt. Monali

MANOJ KUMAR SHAW,HOWRAH vs ACIT, CIR. 47, KOLKATA

ITA 486/KOL/2024[2017-18]Status: Disposed17/1/2025AY 2017-18

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 7.1, KOLKATA, KOLKATA vs MS. SOYUZ TRADING COMPANY LIMITED, KOLKATA

ITA 336/KOL/2024[2014-2015]Status: Disposed17/1/2025AY 2014-2015

the Ld. CIT(A), the Ld. CIT(A) has partly allowed the appeal of the assessee by deleting the addition of Rs.4,15,49,879/- and further modified the addition under Section 14A read with Rule 8D to an amount of Rs.8,76,693/-. Being aggrieved and dissatisfied, the department has preferred the instant appeal.

PRABIR ROY CHOWDHURY,KOLKATA vs DCIT, CIR. 10(1), KOLKATA

ITA 259/KOL/2024[2015-16]Status: Disposed17/1/2025AY 2015-16

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

HIRALAL MADANLAL BAJAJ CHARITY TRUST,KOLKATA vs CIT, EXEMPTION,, KOLKATA

ITA 2188/KOL/2024[NA]Status: Disposed17/1/2025

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 2188/Kol/2024 Assessment Year: NA Hiralal Madanlal Bajaj Charity Trust Vs. CIT(Exemption), Kolkata (PAN: AAATH 4211 L) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 31.12.2024 Date of Pronouncement/ 17.01.2025 आदेश उ‌द्घोषणा की तिथि For the assessee / निर्धारिती की ओर से Shir Siddharth Agarwal, Advocate For the revenue / राजस्व की ओर से Shri B. Satyanarayana Raju,

NORTH WEST COAL CO. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA

ITA 2151/KOL/2024[2017-2018]Status: Disposed17/1/2025AY 2017-2018

Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)

JAGDAMBA COMMOTRADE LLP (EARSTWHILE JAGDAMBA COMMOTRADE PRIVATE LIMITED),KOLKATA vs ITO, WARD - 32(1)(ERSTWHILE ITO - 5(4), KOLKATA

ITA 2139/KOL/2024[2012-13]Status: Disposed17/1/2025AY 2012-13

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED,KOLKATA vs D.C.I.T., CIRCLE - 7(1), KOLKATA

ITA 2064/KOL/2024[2015-2016]Status: Disposed17/1/2025AY 2015-2016

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] Ι.Τ.Α. No. 2064/Kol/2024 Assessment Year: 2015-16 West Bengal Industrial Development Corporation Ltd. Vs. DCIT, Circle-7(1), Kolkata (PAN: AAACW 3043 Q) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 16.12.2024 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 17.01.2025 For the assessee / निर्धारिती की ओर से Shri B. R. Dutta, FCA For the revenue / राजस्व की ओर से Shri Subhendu Da

AJAY KUMAR AGARWAL,KOLKATA vs I.T.O., WARD - 3(1), GANGTOK

ITA 2032/KOL/2024[2013-2014]Status: Disposed17/1/2025AY 2013-2014

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 2032/Kol/2024 Assessment Year: 2013-14 Ajay Kumar Agarwal Vs. ITO, Ward-3(1), Gangtok (PAN: AHWPA 2078 B) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 18.12.2024 Date of Pronouncement/ 17.01.2025 आदेश उ‌द्घोषणा की तिथि For the assessee / Shri Siddharth Agarwal, Advocate निर्धारिती की ओर से For the revenue / राजस्व Shri Sallong Yaden, Addl. CIT(DR) की ओर से ORDER

PADMAVATI FOUNDATION,KOLKATA vs CIT (EXEMPTION), KOLKATA

ITA 1837/KOL/2024[2023-24]Status: Disposed17/1/2025AY 2023-24

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SIKKIM CRICKET ASSOCIATION,GANGTOK vs C.I.T.(EXEMPTION) , KOLKATA, KOLKATA

ITA 1750/KOL/2024[00]Status: Disposed17/1/2025

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] Ι.Τ.Α. No. 1750/Kol/2024 Assessment Year: Nil Sikkim Cricket Association Vs. CIT(Exemption), Kolkata (PAN: AAMAS 5651 E) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि: 17.12.2024 Date of Pronouncement/ आदेश उ‌द्घोषणा की तिथि: 17.01.2025 For the assessee / निर्धारिती की ओर से: Shri Girdhar Dhelia, Advocate For the revenue / राजस्व की ओर से: Shri Subhendu Datta, CITDR ORDER /

WASTERN CONGLOMERATE LTD.,KOLKATA vs I.T.O., WARD - 4(4), KOLKATA, KOLKATA

ITA 1664/KOL/2024[2021-2022]Status: Disposed17/1/2025AY 2021-2022

us from the Ld. A.R requesting the Bench to allow the withdrawal of the appeal. Accordingly accepting the request of the assessee we dismiss the appeal as withdrawn. In the result, the appeal of the assessee is dismissed as withdrawn. Order is pronounced in the open court on 17th January, 2025 Sd/- Sd/- (Rakesh Mishra/राकेश मिश्र) (Pradip Kumar Choubey / प्रदीप कुमार चौबे) Accountant Member/लेखा सदस्य (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs BHAWANI CONSTRUCTION PVT. LTD., HOWRAH

ITA 1649/KOL/2024[2012-13]Status: Disposed17/1/2025AY 2012-13

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] Ι.Τ.Α. No. 1649/Kol/2024 Assessment Year: 2012-13 DCIT, Kolkata Vs. Bhawani Construction Pvt. Ltd. (PAN: AABCB 1996 N) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई 05.12.2024 की तिथि Date of Pronouncement/ 17.01.2025 आदेश उ‌द्घोषणा की तिथि For the assessee / Shri Miraj D Shahh, A.R निर्धारिती की ओर से For the revenue / राजस्व Shri Subhendu Datta, CITDR की ओर से ORDER / आदेश Per Pra

INCOME TAX OFFICER, KOLKATA vs ALCOM INVESTMENT PVT. LTD., KOLKATA

ITA 16/KOL/2024[2008-09]Status: Disposed17/1/2025AY 2008-09

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

DCIT, CENTRAL CIRCLE - 4(2), KOLKATA, KOLKATA vs JEENMATA REAL ESTATE ADVISORS PRIVATE LIMITED, MUMBAI

ITA 1070/KOL/2024[2017-18]Status: Disposed17/1/2025AY 2017-18

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

INCOME TAX OFFICER, WD-3(1), KOLKATA, KOLKATA vs ARYANSH FORGING PRIVATE LIMITED, KOLKATA

ITA 1029/KOL/2024[2013-14]Status: Disposed17/1/2025AY 2013-14