WASTERN CONGLOMERATE LTD.,KOLKATA vs. I.T.O., WARD - 4(4), KOLKATA, KOLKATA

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ITA 1664/KOL/2024Status: DisposedITAT Kolkata17 January 2025AY 2021-2022Bench: us from the Ld. A.R requesting the Bench to allow the withdrawal of the appeal. Accordingly accepting the request of the assessee we dismiss the appeal as withdrawn. In the result, the appeal of the assessee is dismissed as withdrawn. Order is pronounced in the open court on 17th January, 2025 Sd/- Sd/- (Rakesh Mishra/राकेश मिश्र) (Pradip Kumar Choubey / प्रदीप कुमार चौबे) Accountant Member/लेखा सदस्य (Judicial Member)2 pages
AI SummaryDismissed

What did the Tribunal hold?

During the hearing, the assessee's authorized representative requested to withdraw the appeal by submitting a letter. The Tribunal accepted this request and consequently dismissed the appeal as withdrawn.

What were the facts?

The assessee, Western Conglomerate Ltd., filed an appeal against the order of the Commissioner of Income Tax (Appeals)- Addl/JCIT(A)-1, Vadodara, pertaining to the Assessment Year 2021-22.

What were the issues?

Whether the appeal filed by the assessee should be allowed to be withdrawn as requested, and what is the resulting status of the appeal.

Which sections of the Income-tax Act were involved?

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, “B” BENCH: KOLKATA

ORDER / आदेश Per Pradip Kumar Choubey, JM: This is the appeal preferred by the assessee against the order of the Ld. Commissioner of Income Tax (Appeals)- Addl/JCIT(A)-1, Vadodara (hereinafter referred to as the Ld. CIT(A) dt. 10.06.2024 for the AY 2021-22. 2. At the time of hearing, a letter dated 26.12.2024 was placed before us from the Ld. A.R requesting the Bench to allow the withdrawal of the appeal. Accordingly accepting the request of the assessee we dismiss the appeal as withdrawn.

Order is pronounced in the open court on 17th January, 2025 Sd/- Sd/- (Rakesh Mishra/राकेश �म�) (Pradip Kumar Choubey /�द�प कुमार चौबे) Accountant Member/लेखा सद�य Judicial Member/�या�यक सद�य

Dated: 17th January, 2025 SM, Sr. PS Copy of the order forwarded to: 1. Appellant- Western Conglomerate Ltd., 3A, Hare Street, Ashoka House, Room No. 302, Kolkata-700001 2. Respondent – ITO, Ward-4(4), Kolkata 3. Ld. CIT(A)- Addl./JCIT(A)-1, Vadodara 4. Ld. PCIT- Kolkata 5. DR, Kolkata Benches, Kolkata (sent through e-mail)

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