ITAT Kolkata Bench
22,285 judgments
AMBER COMMODEAL PRIVATE LIMITED,BILASPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1), KOLKATA, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
AMBER COMMODEAL PRIVATE LIMITED,BILASPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1), KOLKATA, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
AMBER COMMODEAL PRIVATE LIMITED,BILASPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1), KOLKATA, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
INCOME TAX OFFICER, KOLKATA vs UNICORN BUILDCON PVT. LTD., KOLKATA
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
ASP FINCORP,PARK STREET , KOLKATA vs DEPUTY DIRECTOR OF INCOME TAX,, CPC, BENGALURU
DR.MANISH BORAD (Accountant Member)
MIJARUL MOLLAH,KOLKATA vs ITO, WARD-44(2), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SRI TANMOY DUTTA,KOLKATA vs I.T.O., WARD - 63(3), KOLKATA
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
MANI MUNJAL,DURGAPUR, PASCHIM BARDHAMAN vs I.T.O., WARD - 1(2), DURGAPUR, DURGAPUR
DR.MANISH BORAD (Accountant Member)
RUPA PAL,AGRADWIP vs ITO, WARD - 2(1), , BURDWAN
DR.MANISH BORAD (Accountant Member)
MANJU DEVI DAFTARI,KOLKATA vs I.T.O., WARD - 36(1), KOLKATA, KOLKATA
DR.MANISH BORAD (Accountant Member)
DILIP KUMAR AGRAWAL,KOLKATA vs I.T.O., WARD - 34(3), KOLKATA, KOLKATA
DR. MANISH BORAD (Accountant Member)
ASHOK KUMAR MALL,KOLKATA vs ITO, WARD - 62(1), KOLKATA
DR.MANISH BORAD (Accountant Member)
M/S. INLAND TEEVRA PVT. LTD.,KOLKATA vs PCIT, CENTRAL - 2, KOLKATA, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER Ι.Τ.Α. No.: 1027/KOL/2024 Assessment Year: 2020-21 M/s. Inland Teevra Pvt. Ltd. 26, Stand Road, 2nd Floor, Kolkaeta-700001. (PAN: AAECI8919H) Appellant Vs. DCIT, Central Circle-3(2), Kolkata Respondent Appearances: Appellant represented by : Shri Rakesh Jain, AR Respondent represented by : Shri P. N. Barnwal, CIT, DR Date of concluding the hearing : 16.01.2025 Date of pronouncing the order : 03.02.2025 ORDER Per Sanjay
NAVNEET BAJAJ L/H OF TARA DEVI BAJAJ,KOLKATA vs ITO, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra, Accountant Member] I.T.A. Nos.951 & 952/Kol/2023 Assessment Years: 2014-15 & 2015-16 | Navneet Bajaj (L/H of Tara Devi Bajaj) | Vs. | ITO, Ward-49(1), Kolkata | |---|---|---| | (PAN: AGZPB 5233 D) | | | | Appellant / (अपीलार्थी) | | Respondent / प्रत्यर्थी | | Date of Hearing / सुनवाई की तिथि | 30.01.2025 | |---|---| | Date of Pronouncement/ आदेश उद्घोषणा की तिथि | 03.02.2025 | | For the assessee / निर्धारिती की ओर से | Shri P
NAVNEET BAJAJ L/H OF TARA DEVI BAJAJ,KOLKATA vs ITO, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra, Accountant Member] I.T.A. Nos.951 & 952/Kol/2023 Assessment Years: 2014-15 & 2015-16 Navneet Bajaj (L/H of Tara Devi Bajaj) Vs. ITO, Ward-49(1), Kolkata (PAN: AGZPB 5233 D) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि: 30.01.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि: 03.02.2025 For the assessee / निर्धारिती की ओर से: Shri Piyush Lakhotia, A.R For the revenue / राजस्व की ओर से: Shri S
SANJAY AGARWAL,SIKKIM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(2), GANGTOK, GANGTOK
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DCIT, CENTRAL CIRCLE - 4(1), KOLKATA, INCOME TAX DEPARTMENT, KOLKATA vs GOAN RECREATION CLUBS PRIVATE LIMITED, DARJEELING, WEST BENGAL
ADITYA PLAZA MAKERS PVT LTD,KOLKATA vs DCIT, KOLKATA
ASSISTANT COMMISSIONER OF INCOME TAX, KOLKATA vs OM PRAKASH JALAN, KOLKATA
SRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SWAPAN PAL,PURBA BARDHAMAN vs ITO, WARD - 2(2), BURDWAN
SRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
