AMBER COMMODEAL PRIVATE LIMITED,BILASPUR vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1), KOLKATA, KOLKATA

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ITA 2131/KOL/2024Status: DisposedITAT Kolkata03 February 2025AY 2015-16Bench: Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)2 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

During the hearing, the assessee's counsel submitted a letter requesting to withdraw the appeals. The Bench accepted this request and consequently dismissed all the appeals as withdrawn.

What were the facts?

The assessee, Amber Commodeal Pvt. Ltd., filed appeals against separate orders of the Commissioner of Income Tax (Appeal)-27, Kolkata, for Assessment Years 2014-15 to 2016-17.

What were the issues?

Whether to allow the assessee's request for withdrawal of appeals filed against the orders of CIT(A).

Which sections of the Income-tax Act were involved?

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, “A” BENCH: KOLKATA

Before: Shri Pradip Kumar Choubey & Shri Rakesh Mishra]

ORDER / आदेश Per Pradip Kumar Choubey, JM: These are the appeals preferred by the assessee against separate orders of Commissioner of Income Tax (Appeal)-27, Kolkata (hereinafter referred to as the Ld. CIT(A)] dated 23.09.2024 for AY 2014-15 to 2016-17 respectively. to 2132/Kol/2024 Assessment Years: 2014-15 to 2016-17 Amber Commodeal Pvt. Ltd.

2.

At the time of hearing, a letter was placed before us from the assessee’s Counsel Smt. Puja Bajaj requesting the Bench to allow the withdrawal the appeals. Accordingly accepting the request of the assesse, we dismiss all the appeals as withdrawn.

In the result, all the appeal filed by the assessee are dismissed as withdrawn.

Order is pronounced in the open court on 3rd February, 2025 Sd/- Sd/- (Rakesh Mishra/राकेश �म�) (Pradip Kumar Choubey /�द�प कुमार चौबे) Accountant Member/लेखा सद�य Judicial Member/�या�यक सद�य Dated: 3rd February, 2025 SM, Sr. PS Copy of the order forwarded to: 1. Appellant- Amber Commodeal Pvt. Ltd., Shop no. S-03, 2nd Floor, M Galleria Complex, Beside Gumber Petrol Pump, Main Road, Vyapar Vihar, Bilaspur (C.G),Chattisgarh-495001 2. Respondent – ACIT, CC-4(1), Kolkata 3. Ld. CIT(A)-27, Kolkata 4. Ld. Pr. CIT- , Kolkata 5. DR, Kolkata Benches, Kolkata (sent through e-mail)

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