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AMBER COMMODEAL PRIVATE LIMITED,BILASPUR vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1), KOLKATA, KOLKATA

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ITA 2132/KOL/2024[2016-17]Status: DisposedITAT Kolkata03 February 20252 pages

आयकर अपीलȣय अͬधकरण, कोलकाता पीठ “ए’’, कोलकाता
IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH: KOLKATA
Įी Ĥदȣप कुमार चौबे, ÛयाǓयक सदèय एवं Įी राकेश ͧमĮ, लेखा सटèय के सम¢
[Before Shri Pradip Kumar Choubey, Judicial Member & Shri Rakesh Mishra,Accountant Member]
I.T.A. Nos. 2130 to 2132/Kol/2024
Assessment Years: 2014-15 to 2016-17

Amber Commodeal Pvt. Ltd.

(PAN: AACCA 1475 E)
Vs.
ACIT, CC-4(1), Kolkata

Appellant /

)
अपीलाथȸ
(

Respondent / Ĥ×यथȸ

Date of Hearing / सुनवाई
कȧ Ǔतͬथ
28.01.2025
Date of Pronouncement/
आदेश उɮघोषणा कȧ Ǔतͬथ
03.02.2025
For the assessee /
Ǔनधा[ǐरती कȧ ओर से
Smt. Puja Bajaj, A.R

For the revenue / राजèव
कȧ ओर से
Shri Abhijit Adhikari, JCIT, Sr. D.R

ORDER / आदेश
Per Pradip Kumar Choubey, JM:

These are the appeals preferred by the assessee against separate orders of Commissioner of Income Tax (Appeal)-27, Kolkata (hereinafter referred to as the Ld.
CIT(A)] dated 23.09.2024 for AY 2014-15 to 2016-17 respectively.

2
I.T.A. No. 2130 to 2132/Kol/2024
Assessment Years: 2014-15 to 2016-17
Amber Commodeal Pvt. Ltd.

2.

At the time of hearing, a letter was placed before us from the assessee’s Counsel Smt. Puja Bajaj requesting the Bench to allow the withdrawal the appeals. Accordingly accepting the request of the assesse, we dismiss all the appeals as withdrawn. In the result, all the appeal filed by the assessee are dismissed as withdrawn.

Order is pronounced in the open court on 3rd February, 2025 (Rakesh Mishra/राकेश ͧमĮ) (Pradip Kumar Choubey /Ĥदȣप कुमार चौबे)
Accountant Member/लेखा सदèय Judicial Member/ÛयाǓयक सदèय

Dated: 3rd February, 2025

SM, Sr. PS

Copy of the order forwarded to:

1.

Appellant- Amber Commodeal Pvt. Ltd., Shop no. S-03, 2nd Floor, M Galleria Complex, Beside Gumber Petrol Pump, Main Road, Vyapar Vihar, Bilaspur (C.G),Chattisgarh-495001 2. Respondent – ACIT, CC-4(1), Kolkata 3. Ld. CIT(A)-27, Kolkata 4. Ld. Pr. CIT- , Kolkata 5. DR, Kolkata Benches, Kolkata (sent through e-mail)By Order

AMBER COMMODEAL PRIVATE LIMITED,BILASPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1), KOLKATA, KOLKATA | BharatTax