ITAT Kolkata Bench
22,248 judgments
SHAIKH EAUNUSH ALI,MEDINIPUR vs ITO, WARD-40(1), KOLKATA
ITAT/CIT(A)/ JCIT(A) are deemed to be withdrawn from the date of issue of certificate by the Designated Authority. Further as per Section 91(3) of the Scheme, the taxpayer is required to withdraw appeals and furnish proof thereof along with intimation of payment under Section 92(2) of the Scheme. Since the assessee has requested for withdrawal of the appeal, he is permitted to withdraw the same and the appeal is dismissed as withdrawn. However, if the subsequent facts warrant that the appea
B.S. SPONGE PRIVATE LIMITED,KOLKATA vs A.D.I.T., CPC, BENGALURU, BENGALURU
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MITHU PAL,KOLKATA vs I.T.O., WARD - 50(2), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S. S.P. JAISWAL ESTATES PVT. LTD.,KOLKATA vs D.C.I.T., CC - 2(4), KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ARATI PURKAIT,KOLKATA vs ACIT- CIRCLE-15(2), KOLKATA. , KOLKATA
DCIT CC-1(4), KOLKATA, KOLKATA vs NORFIOX VINCOM PVT LTD, KOLKATA
SQUAREFOUR HOUSING & INFRASTRUCTURE DEVELOPMENT PVT. LTD.,KOLKATA vs PCIT, CEN.-1, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
LANDIS + GYR LIMITED,KOLKATA vs DCIT, CIR. 1(1), KOLKATA
JAI BHOLA TRADING CO PVT LTD,KOLKATA vs I.T.WARD 9(3)KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3(2), KOLKATA, AAYAKAR BHAWAN POORVA, KOLKATA vs M/S. DELIGHTFUL ESTATE DEVELOPERS LLP, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
MD MAHIMUD SK,MALDA vs I.T.O., WARD - 3(1), MALDA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
MD MAHIMUD SK,MALDA vs I.T.O., WARD - 3(1), MALDA
BAGLA AGRO LIMITED,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 4(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
BAGLA AGRO LIMITED,KOLKATA vs D.C.I.T., CENTRAL CIRCLE - 4(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
BMW INDUSTRIES LIMITED,KOLKATA vs I.T.O., WARD - 1(2), (TDS), KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
INCOME TAX OFFICER, WARD - 12(1), KOLKATA vs MERCURY SOLUTIONS LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER Ι.Τ.Α. No.: 1530/KOL/2024 Assessment Year: 2017-18 | Appellant | Respondent | | :---------------------------------------- | :------------------------------- | | Income Tax Officer, Ward-12(1), Kolkata | Mercury Solutions Ltd. | | PAN: AADCM7075M | | Appearances: Department represented by : Rama Choudhary, JCIT, Sr. DR. Assessee represented by : Susheel Gupta, AR. Date of concluding the hearing : March 4th, 20
CHITTARANJAN LOCOMOTIVE WORKS COOPERATIVE CREDIT SOCIETY LIMITED,CHITTARANJAN vs ASSISTANT COMMISSIONER, CIRCLE-1, ASANSOL, ASANSOL
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
INCOME TAX OFFICER(EXEMPTION),WARD-2(1), AAYAKAR BHAWAN ANEEXE, CITY CENTRE, DURGAPUR vs SARASWATI DEVI EDUCATIONAL WELFARE TRUST, CITY CENTRE, DURGAPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NORTH INDIA WIRES LIMITED,KOLKATA vs D.C.I.T., CIRCLE - 3(1), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI SONJO SARMA (Judicial Member)
M/S. INDIAN CHAIN PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
