SQUAREFOUR HOUSING & INFRASTRUCTURE DEVELOPMENT PVT. LTD.,KOLKATA vs. PCIT, CEN.-1, KOLKATA

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ITA 690/KOL/2024Status: DisposedITAT Kolkata04 March 2025AY 2018-19Bench: SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)3 pages

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Income Tax Appellate Tribunal, KOLKATA ‘C’ BENCH, KOLKATA

Before: SHRI GEORGE MATHAN & SHRI RAKESH MISHRA

For Respondent: Md. Gayasuddin Ansari, CIT DR

PER BENCH: This appeal filed by the assessee is against the order of the Pr. Commissioner of Income Tax (Central), Kolkata-1 [hereinafter referred to Ld. 'Pr. CIT'] passed u/s 263 of the Income Tax Act, 1961 (hereinafter referred to as ‘the Act’) for AY 2018-19 dated 07.03.2024, which has been passed against the assessment order u/s 143(3) of the Act, dated 29.09.2021. I.T.A. No.: 690/KOL/2024 Assessment Year: 2018-19 Squarefour Housing & Infrastructure Development Privtate Limited.

2.

At the outset, ld. Counsel for the assessee has stated at Bar that as per the instructions of his client, he may be allowed to withdraw the present appeal filed by the assessee as the required relief has been granted to the assessee. The Ld. D/R has no objection in this regard.

3.

In view of this request, the appeal of the assessee is accordingly dismissed as withdrawn. Order pronounced in the open Court on 4th March, 2025. [George Mathan] [Rakesh Mishra] Judicial Member Accountant Member Dated: 04.03.2025 Bidhan (P.S.) I.T.A. No.: 690/KOL/2024 Assessment Year: 2018-19 Squarefour Housing & Infrastructure Development Privtate Limited. Copy of the order forwarded to:

1.

Squarefour Housing & Infrastructure Development Privtate Limited, 2nd Floor, Suite-2B, 238A, AJC Bose Road, Kolkata, West Bengal, 700020. 2. PCIT, Central-1, Kolkata.

3.

CIT(A)-

4.

CIT-

5.

CIT(DR), Kolkata Benches, Kolkata.

6.

Guard File. //// By order

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