ITAT Kolkata Bench

AMRITA GREENVIEW HOUSING PVT. LTD.,DURGAPUR vs D.C.I.T., CIRCLE - 1, , DURGAPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

AJAY BATTERY INDUSTRIES,KOLKATA vs D.C.I.T., CIRCLE - 37(1), KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

ADHYAM BUILDWELL PRIVATE LIMITED,NEW DELHI vs WARD 9(1) (NFAC), KOLKATA

KINETIC VINCOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(4), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

JIWAN ABASAN PVT. LTD.,KOLKATA vs I.T.O., WARD - 12(2), , KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

BARDHAMAN DISHARI SHRAMIK O JANAALYAN SAMABAY SAMITY LIMITED,BURDWAN vs A.C.I.T., CIRCLE - 1, BURDWAN, BURDWAN

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

JERMEL'S ACCADEMY,SILIGURI vs I.T.O., WARD - 1(4), , SILIGURI

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

V MART RETAIL LTD.,GURGAON, HARYANA vs A.C.I.T., CIRCLE - 7(1), KOLKATA, KOLKATA

Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

SNOWFALL COMMERCIAL PRIVATE LIMITED,KOLKATA vs ACIT 11(3), KOLKATA

SNOWFALL COMMERCIAL PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER WARD 11(3), KOLKATA

ITO WD 2(1), KOL, KOLKATA vs INFINITY HOUSING PROJECTS PRIVATE LIMITED, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

AVIJIT ROY,HOOGHLY vs ITO, WARD 23(3), HOOGHLY

the Ld. CIT(A), he confirmed the addition on account of the fact that assessee was unrepresented before the Ld. CIT(A). It was the submission of the Ld. AR before us that the copy of the cash book for the relevant period reads as follows:

SUBRATA MUKHERJEE,KOLKATA vs DCIT, CIR. 5(1), KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

RISHIKESH MERCANTILE PVT. LTD.,KOLKATA vs ITO, WARD-4(1),, KOLKATA

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

EMC BCPL JOINT VENTURE,KOLKATA vs I.T.O., WARD - 44(2), KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER Ι.Τ.Α. No.: 2094/KOL/2024 Assessment Year: 2018-19 | EMC BCPL Joint Venture | Vs. | Income Tax Officer, Ward- 44(2), Kolkata | |---|---|---| | (Appellant) | | (Respondent) | | PAN: AAEFE3727G | | | Appearances: Assessee represented by : Sunil Surana, AR. Department represented by : Yogesh Mehare, Sr. DR. Date of concluding the hearing : March 6th, 2025 Date of pronouncing the order : March 6th, 2025 ORDER PER BE

KUSUM TATER,MUMBAI vs ITO - 47(2), KOLKATA

SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAKESH MISHRA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 1(1), KOLKATA, KOLKATA vs VRINDA ENGINEERS PVT. LTD., KOLKATA

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

A AND M HOME SOLUTION PRIVATE LIMITED. ,KOLKATA vs ITO,WD-7(1), KOLKATA. , KOLKATA

M/S. EMERALD PROPERTIES PVT. LTD.,KOLKATA vs ITO,WARD-5(3), KOLKATA. , KOLKATA

SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAKESH MISHRA (Accountant Member)

M/S EVERLIKE MERCANDISE PVT LTD ,KOLKATA vs ITO, WARD-5(3), KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)