ITAT Kolkata Bench
22,248 judgments
THIESS INDIA PRIVATE LIMITED,GURGAON vs ASSISTANT COMMISSIONER INCOME TAX, KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi, Accountant Member] I.T.A. No. 575/Kol/2024 Assessment Year: 2016-17 Thiess India Pvt. Ltd. Vs. ACIT, Kolkata (PAN: AACCT 4559 J) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 11.02.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 11.03.2025 For the assessee / निर्धारिती की ओर से Shri M. R. Sahu, A. R For the revenue / राजस्व की ओर से Shri Sailen Samadder, Addl. CIT Sr. D.R ORDER / आदेश Per
SITARAM PAREEK,KOLKATA vs ITO, WARD-36(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SANDIP KUMAR KESHARI,ASANSOL vs ITO, WARD-3(1), ASANSOL
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
TIRUPATI INFRAPROMOTERS PVT. LTD.,KOLKATA vs A.C.I.T., CC-1(3), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi,Accountant Member] I.T.A. Nos.2367 to 2371/Kol/2024 Assessment Years: 2011-12 to 2015-16 Tirupati Infrapromoters pvt. Ltd. Vs. ACIT, Circle-1(3), Kolkata (PAN: AADCT 3567 D) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 18.02.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 11.03.2025 For the assessee / निर्धारिती की ओर से Shri Rajeeva Kumar, A.R For the revenue / राजस्व की ओर से Shri Anindy
TIRUPATI INFRAPROMOTERS PVT. LTD.,KOLKATA vs A.C.I.T., CC-1(3), , KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi, Accountant Member] I.T.A. Nos.2367 to 2371/Kol/2024 Assessment Years: 2011-12 to 2015-16 Tirupati Infrapromoters Pvt. Ltd. Vs. ACIT, Circle-1(3), Kolkata (PAN: AADCT 3567 D) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 18.02.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 11.03.2025 For the assessee / निर्धारिती की ओर से Shri Rajeeva Kumar, A.R For the revenue / राजस्व की ओर से Shri Anind
TIRUPATI INFRAPROMOTERS PVT. LTD.,KOLKATA vs A.C.I.T., CC-1(3), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi,Accountant Member] I.T.A. Nos.2367 to 2371/Kol/2024 Assessment Years: 2011-12 to 2015-16 Tirupati Infrapromoters pvt. Ltd. Vs. ACIT, Circle-1(3), Kolkata (PAN: AADCT 3567 D) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 18.02.2025 Date of Pronouncement/ 11.03.2025 आदेश उद्घोषणा की तिथि For the assessee / Shri Rajeeva Kumar, A.R निर्धारिती की ओर से For the revenue / राजस्व की ओर से Shri Anindy
TIRUPATI INFRAPROMOTERS PVT. LTD.,KOLKATA vs A.C.I.T., CC-1(3), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi,Accountant Member] I.T.A. Nos.2367 to 2371/Kol/2024 Assessment Years: 2011-12 to 2015-16 | Tirupati Infrapromoters pvt. Ltd. | Vs. | ACIT, Circle-1(3), Kolkata | | :------------------------------ | :-- | :------------------------- | | (PAN: AADCT 3567 D) | | | | Appellant / (अपीलार्थी) | | Respondent / प्रत्यर्थी | | Date of Hearing / सुनवाई | 18.02.2025 | | :--------------------- | :--------------------- | | की तिथि |
TIRUPATI INFRAPROMOTERS PVT. LTD.,KOLKATA vs A.C.I.T., CC - 1(3), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi, Accountant Member] I.T.A. Nos.2367 to 2371/Kol/2024 Assessment Years: 2011-12 to 2015-16 Tirupati Infrapromoters pvt. Ltd. Vs. ACIT, Circle-1(3), Kolkata (PAN: AADCT 3567 D) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 18.02.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 11.03.2025 For the assessee / निर्धारिती की ओर से Shri Rajeeva Kumar, A.R For the revenue / राजस्व की ओर से Shri Anind
RAJESH KUMAR JALAN,HOOGHLY vs I.T.O., WARD - 44(2), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
M/S. PHILIPS INDIA LIMITED,KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA
TAPAS KUMAR DAS,KOLKATA vs I.T.O., WARD - 50(5), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ROOMLE DAS,KOLKATA vs I.T.O., WARD - 50(4), , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
TECHNA INFRASTRUCTURE PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 1(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member I.T.A. No.1296/Kol/2024 Assessment Year: 2013-14 Techna Infrastructure Pvt. Ltd.. 2nd Floor, Bldg Delta, Bengal Intelligent Park, Salt Lake, Electronics Complex, Block EP & GP, Sector-V, Kolkata-700091. [PAN: AABCT4095J] ACIT, Circle-1(1), Kolkata.. Appellant vs. Respondent Appearances by: Shri A. K. Tibrewal, FCA, appeared on behalf of the appellant. Shri Abhijit Adhikari, JCIT appeared on behalf of the Respo
THE HOOGHLY MILLS COMPANY LTD.,KOLKATA vs DCIT, CIRCLE - 1(2), KOLKATA, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SHATAKSHI MUDRA INVESTMENT PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SANEEY KUMAR JAIN,BHIND, UP vs I.T.O., WARD - 43(3), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
YEAKUB MONDAL,BIRBHUM vs I.T.O., WARD - 3(1) , SURI
SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SAYONARA COMMERCE PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(2), KOLKATA
TRIMINE AGENCIES PVT. LTD.,KOLKATA vs ITO, WARD 10(2), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)