ITAT Kolkata Bench

INCOME TAX OFFICER, WARD - 6(1), KOLKATA vs NATKHAT AGRO FOODS PRIVAT E LIMITED, KOLKATA

SHRI GEORGE MATHAN (Judicial Member)

SATISH KUMAR BIRDIKA,KOLKATA vs I.T.O., WARD - 49(1), KOLKATA, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

M/S. LUPMEX VINCOM PVT. LTD.,HOWRAH vs I.T.O., WARD - 12(1), KOLKATA, KOLKATA

SHRI SANJAY AWASTHI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(3), KOLKATA, KOLKATA vs KAUSHALYA NIRMAN PRIVATE LIMITED, KOLKATA

the Addl. CIT, Central Range-3, Kolkata for perusal and onwards transmission to the Ld. Pr. CIT, Central-2. Kolkata. Subsequently, on 07.05.2024 the Ld. Pr. CIT accorded approval for filing appeal before the Hon'ble ITAT, Kolkata. After receiving the approval, the following documents have been prepared (three copies each) for filing the appeal before the Hon'ble ITAT, Kolkata. 1) Form No. 36 2) Grounds of Appeal before the tribunal 3) Certified Copy of CIT(Appeal) order 4) Certified Copy of

MANASWITA DASGUPTA,BARAKKPORE vs I.T.O.WARD-51(1), KOLKATA

Shri Duvvuru RL Reddy (Vice President)

SANJAY TAKI, ,HOWRAH vs DCIT, CIRCLE 49(1), , KOLKATA

Shri Duvvuru RL Reddy (Vice President)

SARAJ DAM,SILIGURI vs DCIT, CIRCLE 1, , SILIGURI

Shri Duvvuru RL Reddy (Vice President)

SUDESHNA PRADHAN,PURBA MEDINIPUR vs DCIT, WARD 27(1), , HALDIA

Shri Duvvuru RL Reddy (Vice President)

SWABHUMI FOUNDATION ,NORTH TWENTY FOUR PARGANAS vs DCIT, CIRCLE 1(1), EXEMPTION, , KOLKATA

PUNCHA SAMABAY KRISHI UNNAYAN SAMITY LIMITED,BANKURA vs ACIT, WARD 3(1), , BANKURA

RAJIB KUMAR DAS,BANKURA vs ITO, WARD 3(1),, BANKURA

Shri Duvvuru RL Reddy (Vice President)

ANANTA GHOSAL,BANKURA vs ITO, WARD 3(1),, BANKURA

Shri Duvvuru RL Reddy (Vice President)

ASHA LATA SAHA,BANKURA vs ITO, WARD 3(1),, BANKURA

Shri Duvvuru RL Reddy (Vice President)

PABITRA MONDAL,BANKURA vs ITO, WARD 3(1),, BANKURA

Shri Duvvuru RL Reddy (Vice President)

PIRU PRASAD GOSWAMI,BANKURA vs ITO, WARD 3(1),, BANKURA

Shri Duvvuru RL Reddy (Vice President)

GOUR GHOSH,HOWRAH vs ITO, WARD 52(1), KOLKATA

Shri Duvvuru RL Reddy (Vice President)

FAST TRAC MERCHANTS PVT LTD.,KOLKATA vs ACIT, CENTRAL CIR 4(3),, KOLKATA

Shri Duvvuru RL Reddy (Vice President)

FAST TRAC MERCHANTS PVT LTD.,KOLKATA vs DCIT, CENTRAL CIR 4(3), KOLKATA

Shri Duvvuru RL Reddy (Vice President)

VAIBHAV DEALERS PVT. LTD.,KOLKATA vs ITO, WARD-8(2), KOLKATA

Shri Duvvuru RL Reddy (Vice President)

KARUNANJALI TRANSPORT PVT. LTD.,KOLKATA vs I.T.O., WARD - 12(3), KOLKATA

Shri Duvvuru RL Reddy (Vice President)