ITAT Kolkata Bench
22,199 judgments
M/S. RKR GRAPHITE PRIVATE LIMITED,KOLKATA vs ITO WARD 12(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
PURNIMA BHADRA CHARITABLE TRUST,,NAIHATI vs C.I.T., EXEMPTION, , KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
PURNIMA BHADRA CHARITABLE TRUST,NAIHATI vs C.I.T., EXEMPTION,, KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
FOOTBALL PLAYERS ASSOCIATION OF INDIA,KOLKATA vs ITO, WARD 1(2), EXEMPTION, KOLKATA
SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
FOOTBALL PLAYER ASSOCIATION OF INDIA,KOLKATA vs ITO, WARD-1(2), EXEMPTION, , KOLKATA
the ITAT for the sake of convenience the grounds pertaining to ITA No. 414/Kol/2025 (AY 2018-19) are extracted for reference: “1. For that, on the facts and in the circumstances of the case, the Ld. CIT(A) was not justified in confirming the action of the A.O (CPC) in assessing the income of the assessee at Rs.1,07,17,801/- against the returned income of Rs.63,510/- by denying the exemption claimed by the assessee u/s 11 of the Act on the ground that the Audit Report in Form 10B and the Ret
ANGARGARIA SRIJONI SIKSHA NIKETAN ,BIRBHUM vs CIT (EXEMPTIONS), , KOLKATA
SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
THE ETHELBARI TEA COMPANY 1932 LTD.,KOLKATA vs DCIT, CIRCLE 4(1), , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ACIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs CITIZEN UMBRELLA MANUFACTURERS LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
COMPACT AGENCIES PVT. LTD.,KOLKATA vs DCIT/ACIT, CIRCLE- 3(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
INCOME TAX OFFICER, ASANSOL vs SHRI RAM MULTICOM, RANIGANJ
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DUI BANDHUR RESTAURANT,KOLKATA vs ITO,WARD-38(1), MIDNAPUR
the Id. CIT(A) with regard to the treatment of his accountant with various doctors in various hospitals for which proper representation in the case of the assessee was not done. The contents of the affidavit filed before us as under :-
DYNAMIC DEALERS PVT. LTD.,KOLKATA vs DCIT, CIR. 10(1), KOLKATA
Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
DELTA DEALERS PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER WARD 6(3), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
NAMRATA DEALMARK PVT. LTD.,KOLKATA vs ITO, WARD 11(4), KOLKATA
SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
UCO BANK,KOLKATA vs PCIT - 2, KOLKATA
us it is clear that while the date of order is 28.03.2024, the appeal has been filed only on 30.12.2024. For the sake of reference, an affidavit filed by the assessee deserves to be extracted as under: “I, Shri Supriyo Baidya, S/o Late Saurin Baidya, R/o Baruipur, South 24 Parganas Presently residing at Narendrapur, Kolkata do hereby solemnly affirm as under: 1. That the order of the PCIT, Kolkata-2 was passed on 28th March 2024.
M/S. PRICEWATERHOUSECOOPERS PVT. LTD.,KOLKATA vs DCIT, CIRCLE-1(1), KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S. PRICEWATERHOUSECOOPERS PVT. LTD.,KOLKATA vs DCIT, CIRCLE 1(1), KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER I.T.A. Nos.: 2599 and 2600/KOL/2024 Assessment Year: 2013-14 | M/s. Pricewaterhouse Coopers Pvt. Ltd. (Appellant) | Vs. | DCIT, Circle-1(1), Kolkata (Respondent) | |---|---|---| | PAN: AABCP9181H | | | Appearances: Assessee represented by : K.M. Gupta and Bikas Jain, AR. Department represented by : Sanat Kumar Raha, CIT(DR). Date of concluding the hearing : 24-June-2025 Date of pronouncing the order : 30-June
CLC TANNERS ASSOCIATION,KOLKATA vs CIT (EXEMPTION), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
AUXILIUM CONVENT SCHOOL,HOOGHLY vs A.C.I.T., CIRCLE-23(1), HOOGHLY
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
TRISITA ENGINEERING LLP,KOLKATA vs A.C.I.T., CPC, BENGALURU, BENGALURU
SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
