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ITAT Kolkata Bench

22,199 judgments

INDARSEN SHAMLAL PVT. LTD.,,KOLKATA vs ITO, CIRCLE 1(1),, KOLKATA

ITA 699/KOL/2025[2015-16]Status: Disposed1/7/2025AY 2015-16

SOMA BANERJEE,KOLKATA vs I.T.O. WARD 30(4), KOLKATA

ITA 632/KOL/2025[2015-2016]Status: Disposed1/7/2025AY 2015-2016

SHRI GEORGE MATHAN (Judicial Member)

IMAX PROJECT INDIA LTD.,KOLKATA vs ITO, WARD 11(2), KOLKATA

ITA 425/KOL/2025[2015-16]Status: Disposed1/7/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

NADIA DISTRICT CENTRAL CO-OPERATIVE BANK LTD.,NADIA vs THE LD. PR. CIT, KOLKATA 1, KOLKATA

ITA 361/KOL/2025[2020-21]Status: Fixed1/7/2025AY 2020-21

HARSH COMTRADE PVT LTD,SURAT vs INCOME TAX OFFICER, WARD 5(4), KOLKATA

ITA 225/KOL/2024[2012-13]Status: Disposed1/7/2025AY 2012-13

SHRI GEORGE MATHAN (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX (IN-SITU), KOLKATA vs ALOSHA MARKETING PVT LTD, KOLKATA

ITA 1594/KOL/2024[2012-13]Status: Disposed1/7/2025AY 2012-13

SHRI GEORGE MATHAN (Judicial Member)

C P METALIKS PRIVATE LIMITED,G.T. ROAD BHIRINGEE vs INCOME TAX OFFICER, WARD 1(2), DURGAPUR, DURGAPUR

ITA 1482/KOL/2024[2009-10]Status: Disposed1/7/2025AY 2009-10

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

ZING RESTAURANTS PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER WARD-8(2), KOLKATA

ITA 1466/KOL/2024[2018-19]Status: Disposed1/7/2025AY 2018-19

SHRI GEORGE MATHAN (Judicial Member)

SANDEEP AGARWAL,ALIPURDUAR vs DCIT, CENTRAL CIRCLE 3(1), , KOLKATA

ITSSA 40/KOL/2025[2017-18]Status: Disposed30/6/2025AY 2017-18

SANDEEP AGARWAL,ALIPURDUAR vs DCIT, CENTRAL CIRCLE 3(1), , KOLKATA

ITSSA 39/KOL/2025[2016-17]Status: Disposed30/6/2025AY 2016-17

SANDEEP AGARWAL,ALIPURDUAR vs DCIT, CENTRAL CIRCLE 3(1), , KOLKATA

ITSSA 38/KOL/2025[2014-15]Status: Disposed30/6/2025AY 2014-15

SANDEEP AGARWAL,ALIPURDUAR vs DCIT, CENTRAL CIRCLE 3(1), , KOLKATA

ITSSA 37/KOL/2025[2013-14]Status: Disposed30/6/2025AY 2013-14

GAURABH SARAOGI, L/H OF MAHENDRA KUMAR SARAOGI,KOLKATA vs DCIT, CIRCLE - 23(1), HOOGHLY

ITSSA 21/KOL/2025[2012-13]Status: Disposed30/6/2025AY 2012-13

BINAY JAISWAL,KOLKATA vs ITO, WARD 62(1), , KOLKATA

ITA 910/KOL/2025[2017-2018]Status: Disposed30/6/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member)

CITIUS FREIGHT LINERS PVT. LTD., ,KOLKATA vs ITO, WARD 6(1), , KOLKATA

ITA 907/KOL/2025[2012-2013]Status: Disposed30/6/2025AY 2012-2013

the Id. CIT(A).

RITUPARNA BISWAS,KOLKATA vs ITO, WARD 26(4),, KOLKATA

ITA 904/KOL/2025[2014-2015]Status: Disposed30/6/2025AY 2014-2015

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

PEACEFUL AGENCIES PRIVATE LIMITED (NOW MERGED WITH NIRMITI REALTIES PRIVATE LIMITED),NAGPUR vs ITO, WARD 10(1), , KOLKATA

ITA 868/KOL/2025[2012-2013]Status: Disposed30/6/2025AY 2012-2013

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

AJAY KOTHARI,KOLKATA vs ITO, WARD 1(1), , KOLKATA

ITA 865/KOL/2025[2016-2017]Status: Disposed30/6/2025AY 2016-2017

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

SHRI KAUSHIK CHAKRABORTY,KOLKATA vs ITO, WARD 61(2), , KOLKATA

ITA 838/KOL/2025[2015-2016]Status: Disposed30/6/2025AY 2015-2016

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

INDU MOHTA L/H OF CHHAGAN LAL MOHTA,KOLKATA vs D.C.I.T., CIRCLE - 61,, KOLKATA

ITA 663/KOL/2025[2014-2015]Status: Disposed30/6/2025AY 2014-2015

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)