ITAT Kolkata Bench

BISWAJIT ROY,JALPAIGURI vs ITO, WARD 1(1), , JALPAIGURI

him, in limine, by not condoning a delay of 436 days before him. 1.2 Vide his order dated 30.08.2021, the Ld.AO has made an addition of Rs.4,28,29,080/- u/s 69A of the Act. The findings of the Ld. AO on this point deserve to be extracted:

ABHISHEK ARTS PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 3(3),, KOLKATA

SHRI GEORGE MATHAN (Judicial Member)

RAJINDER KUMAR MODI, HUF,HOWRAH vs I.T.O., WARD - 47(5),, KOLKATA

SHRI GEORGE MATHAN (Judicial Member)

WILSON ENGINEERING INDUSTRIES PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 1(2),, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 518/Kol/2025 Assessment Year: 2017-18 Wilson Engineering Industries Pvt. Vs. ACIT, Circle-1(2), Kolkata Ltd. (PAN: AAACW 2689 J) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई 20.05.2025 की तिथि Date of Pronouncement/ 02.07.2025 आदेश उद्घोषणा की तिथि For the assessee / Shri C. M. Roy, AR निर्धारिती की ओर से For the revenue / राजस्व Shri S. B. Charkraborthy, Sr. DR की ओर से

A.H.FOREX PRIVATE LIMITED,KOLKATA vs INCOME TAX ASSESSING OFFICER, KOLKATA

SHRI GEORGE MATHAN (Judicial Member)

VIVEKANANDA MATH,NORTH TWENTY FOUR PARGANAS vs ITO, WARD 1(2), EXEMPT,, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

M/S. SAHA TEXTILE,KOLKATA vs DCIT, CIRCLE 49(1),, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

GAFFAR ALI MOLLA,SANDESHKHALI vs INCOME TAX OFFICER WARD 49 (1) , KOLKATA

SHRI GEORGE MATHAN (Judicial Member)

AT TAWHEED EDUCATION AND WELFARE TRUST,HOOGHLY vs CIT (EXEMPTION), , KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. No. 350/Kol/2025 Assessment Year: 2024-25 At Tawheed Education and Welfare Vs. CIT(Exemption), Kolkata Trust (PAN: AADTA 2784 Q) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 22.05.2025 Date of Pronouncement/ आदेश उ‌द्घोषणा की तिथि 02.07.2025 For the assessee / निर्धारिती की ओर से Smt. Saswati Mitra Dutta, Advocate Smt. Rajashree Dutta, Advocate For the revenue / राजस

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(2), KOLKATA, KOLKATA vs DHANSAR ENGINEERING COMPANY PRIVATE LIMITED, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] Ι.Τ.Α. No. 295/Kol/2025 Assessment Year: 2010-11 ACIT, Central Circle-4(2), Kolkata Vs. M/s Dhansar Engineering Company Appellant / (अपीलार्थी) (PAN: AABCD 5271 E) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई 21.05.2025 की तिथि Date of Pronouncement/ 02.07.2025 आदेश उद्घोषणा की तिथि For the assessee / Shri A K Tulsiyan, FCA निर्धारिती की ओर से For the revenue / राजस्व Shri Raja Sengupta, CIT DR की ओर से O

SATYAM SUREKA ,KOLKATA vs DCIT, CENTRAL CIR-3(3), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.(S.S).A. No. 13 /Kol/2025 Assessment Years: 2013-14 Satyam Sureka Vs. DCIT, Central Circle-3(3), Kolkata (PAN: AUCPS 5659 K) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी I.T.(S.S).A. No. 14/Kol/2025 Sudha Sureka DCIT, Central Circle-3(3), Kolkata (PAN: AMAPS 0704 K) ) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी I.T.(S.S).A. No. 15/Kol/2025 Seema Sureka DCIT, Central Circle-3(3), Kolkata (PAN: ALRPS

GRAVITY MERCHANDISE PVT. LTD.,KOLKATA vs ACIT, CENTRAL CIRCLE 4(2), KOLKATA

SHRI GEORGE MATHAN (Judicial Member)

PRAMOD LAKRA, DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA , KOLKATA vs PRATIK INTERNATIONAL INFRATECH PRIVATE LIMITED , KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.2538 & 2539/Kol/2024 Assessment Years: 2013-14 & 2014-15 DCIT, Circle-11(1), Kolkata Vs. M/s Pratik International Infratech Pvt. Ltd. Appellant / (अपीलार्थी) (PAN: AAFCP 4330 A) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई 21.05.2025 की तिथि Date of Pronouncement/ 02.07.2025 आदेश उ‌द्घोषणा की तिथि For the assessee / Shri Indranil Banerjee, FCA निर्धारिती की ओर से For the revenue / राजस्व Smt. R

PRAMOD LAKRA, DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs M/S. PRATIK INTERNATIONAL INFRATECH PRIVATE LIMITED , KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.2538 & 2539/Kol/2024 Assessment Years: 2013-14 & 2014-15 DCIT, Circle-11(1), Kolkata Vs. M/s Pratik International Infratech Pvt. Ltd. Appellant / (अपीलार्थी) (PAN: AAFCP 4330 A) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 21.05.2025 Date of Pronouncement/ आदेश उ‌द्घोषणा की तिथि 02.07.2025 For the assessee / निर्धारिती की ओर से Shri Indranil Banerjee, FCA For the revenue / राजस्व की ओर

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(2), KOLKATA, AAYAKAR BHAWAN POORVA, KOLKATA vs M/S. DHANSAR ENGINEERING COMPANY PRIVATE LIMITED , KOLKATA

VINCENT (INDIA) LTD., KOLKATA,KOLKATA vs I.T.O., WARD - 8(2), KOLKATA, KOLKATA

SHRI GEORGE MATHAN (Judicial Member)

ASHOK DIWAN & SONS,KOLKATA vs ITO, WARD 29(1), , KOLKATA

SHRI GEORGE MATHAN (Judicial Member)

LOWA UNION COOPERATIVE AGRICULTURE CREDIT SOCIETY LIMITED ,PURBA BARDHAMAN vs ITO, CIRCLE 2, , DURGAPUR

SHRI GEORGE MATHAN (Judicial Member)

LOWA UNION COOPERATIVE AGRICULTURE CREDIT SOCIETY LIMITED,PURBA BARDHAMAN vs ITO, CIRCLE 2, , DURGAPUR

the Ld. CIT(A), so that the assessee could be able to provide the details to substantiate its case for the year under consideration before the Ld. CIT(A).

INCOME TAX OFFICER, KOLKATA vs SONU MARKETING PRIVATE LIMITED, KOLKATA

SHRI GEORGE MATHAN (Judicial Member)