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ITAT Kolkata Bench

22,199 judgments

RADHESHYAM SAHU,HOWRAH vs ITO, WARD 47(2), KOLKATA

ITA 143/KOL/2025[2019-20]Status: Disposed26/6/2025AY 2019-20

Shri Duvvuru RL Reddy (Vice President)

HITECH ADVISORY SERVICES PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(2), KOLKATA

ITA 2614/KOL/2024[2012-2013]Status: Disposed26/6/2025AY 2012-2013

Shri Duvvuru RL Reddy (Vice President)

UNICORN TRADECOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(2), KOLKATA

ITA 2613/KOL/2024[2012-2013]Status: Disposed26/6/2025AY 2012-2013

Shri Duvvuru RL Reddy (Vice President)

PAMMI JAISWAL,KOLKATA vs INCOME TAX OFFICER-33(2)/KOLKATA, KOLKATA

ITA 2415/KOL/2024[2018-19]Status: Disposed26/6/2025AY 2018-19

Shri Duvvuru RL Reddy (Vice President)

NIRMAL KUMAR ROY,KOLKATA vs I.T.O., WARD - 49(1), KOLKATA

ITA 2398/KOL/2024[2018-2019]Status: Disposed26/6/2025AY 2018-2019

Shri Duvvuru RL Reddy (Vice President)

INCOME TAX OFFICER, KOLKATA vs NETAI BHADRA, KOLKATA

ITA 2386/KOL/2024[2020]Status: Fixed26/6/2025

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

PRAVAT RANJAN GHOSH,KOLKATA vs I.T.O., WARD - 2(1), ASANSOL

ITA 2253/KOL/2024[2015-2016]Status: Disposed26/6/2025AY 2015-2016

Shri Duvvuru RL Reddy (Vice President)

GAJANAND AGARWAL,SIKKIM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(2), GANGTOK, SIKKIM

ITA 911/KOL/2025[2013-14]Status: Disposed25/6/2025AY 2013-14

GAJANAND AGARWAL,SIKKIM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(2), GANGTOK, SIKKIM

ITA 883/KOL/2025[2017-18]Status: Disposed25/6/2025AY 2017-18

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

GAJANAND AGARWAL,SIKKIM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(2), GANGTOK, SIKKIM

ITA 882/KOL/2025[2015-16]Status: Disposed25/6/2025AY 2015-16

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

GAJANAND AGARWAL,SIKKIM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE3(2), GANGTOK, SIKKIM

ITA 881/KOL/2025[2012-13]Status: Disposed25/6/2025AY 2012-13

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

GAJANAND AGARWAL,SIKKIM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(2), GANGTOK, SIKKIM, GANGTOK

ITA 880/KOL/2025[2011-12]Status: Disposed25/6/2025AY 2011-12

THE BHAGIRATHI COOPERATIVE MILK PRODUCERS UNION LTD., ,MURSHIDABAD vs ITO, WARD 56(3), , KOLKATA

ITA 875/KOL/2025[2021-2022]Status: Disposed25/6/2025AY 2021-2022

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

THE GASPER EDUCATION SOCIETY,KOLKATA vs ITO, WARD 7(1),, KOLKATA

ITA 871/KOL/2025[2018-2019]Status: Disposed25/6/2025AY 2018-2019

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER आदेश / ORDER Per George Mathan (Judicial Member)

KRISHNA PHARMA DISTRIBUTORS,KOLKATA vs ITO, WARD 22(2), , KOLKATA

ITA 859/KOL/2025[2018-2019]Status: Disposed25/6/2025AY 2018-2019

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

KRISHNA PHARMA DISTRIBUTORS,KOLKATA vs ITO, WARD 22(2), , KOLKATA

ITA 858/KOL/2025[2018-2019]Status: Disposed25/6/2025AY 2018-2019

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

KRISHNA PHARMA DISTRIBUTORS,KOLKATA vs ITO, WARD 22(2), , KOLKATA

ITA 857/KOL/2025[2017-2018]Status: Disposed25/6/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

KRISHNA PHARMA DISTRIBUTORS,KOLKATA vs ITO, WARD 22(2), , KOLKATA

ITA 856/KOL/2025[2017-2018]Status: Disposed25/6/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

A M FOUNDATION,KOLKATA vs ITO, WARD 1(4), EXEMPT, , KOLKATA

ITA 848/KOL/2025[2024-2025]Status: Disposed25/6/2025AY 2024-2025

the finalisation of their computation of income. Since the computation of income is finalised at the time of furnishing of return of income, therefore, the trusts should be allowed to furnish Form No. 10 and Form No. 9A by the due date of furnishing their income tax return.

ITO WARD 2(1), KOLKATA, KOLKATA vs INFINITY HOUSING PROOJECTS PVT LTD, KOLKATA

ITA 841/KOL/2025[2012-13]Status: Disposed25/6/2025AY 2012-13

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)