ITAT Kolkata Bench

SHREE KARNI MATA TRUST,KOLKATA vs CIT(EXEMPTION),, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SHREE KARNI MATA TRUST,KOLKATA vs CIT(EXEMPTIION),, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

ITO, WARD-6(2), KOLKATA, KOLKATA vs RAGHUVIR RETAILERS PVT. LTD., KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SETH MAHAVEER KUMAR SUSHILA DEVI JAIN CHARITABLE TRUST,KOLKATA vs CIT(EXEMPTION), , KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] Ι.Τ.Α. No. 1084/Kol/2025 Assessment Year: Seth Mahaveer Kumar Sushila Devi Jain Charitable Trust Vs. CIT(Exemption), Kolkata (PAN: ABETS 7846 R) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि: 24.07.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि: .08.2025 For the assessee / निर्धारिती की ओर से: Shri Manoj Kataruka, Advocate For the revenue / राजस्व की ओर से: Shri Praveen K

PRAMOD LAKRA, DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs TRINITY VINTRADE PRIVATE LIMITED , KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

ASSISTANTCOMMISSIONEROF INCOMETAX,CENTRAL CIRCLE-3(2),KOLKATA, AAYAKAR BHAWAN POORVA vs M/S. ANUBANDH FINANCIAL SERVICES PRIVATE LIMITED, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

JIVANSUDHA VINCOM PVT. LTD.,KOLKATA vs ITO WARD 6(2), KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

PRADYUMNA DALMIA BENEFICIARY TRUST,KOLKATA vs ADIT(CPC)/I.T.O., WARD - 33(2), , KOLKATA

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SRI MONOJ SINGH,HOWRAH vs ITO, WARD-46(2), KOLKATA, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

TOLLYGUNGE ESTATES (P) LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1),, KOLKATA

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

PALLISHRI SAMABAYA KRISHI UNANYAN SAMITY LIMITED,COOCHBEHAR vs I.T.O., WARD 2.1, COOCHBEHAR

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

PRAMOD LAKRA DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -11(1), KOLKATA, KOLKATA vs RUDRAMUKHI VINTRADE LTD. , KOLKATA

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

USHA DEVI MITTAL AGARWAL,GANGTOK vs INCOME TAX OFFICER, WARD 3(1), GANGTOK, SIKKIM

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

USHA DEVI MITTAL AGARWAL,GANGTOK vs I.T.O., WARD 3(1), GANGTOK, SIKKIM

A B WINE STORES,KOLKATA vs ACIT, CIRCLE 40, , KOLKATA

SHRI GEORGE MATHAN (Judicial Member)

M/S. RITA TRANSPORT,BURDWAN vs DCIT(TDS), CIRCLE 4(1), , DURGAPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SHREE DIGAMBAR JAIN SAMITY TRUST,HOOGHLY vs ITO, WARD 1(1), HOOGHLY

SHRI GEORGE MATHAN (Judicial Member)

RICHA PATHAK,HOOGHLY vs ITO, WARD-23(1), HOOGHLY

SHRI GEORGE MATHAN (Judicial Member)

SANJOY KAR,TAMLUK vs ASSESSING OFFICER , HALDIA

SHRI GEORGE MATHAN (Judicial Member)

SHREE DIGAMBAR JAIN SAMITI TRUST,HOOGHLY vs ITO,WARD-1(1), HOOGHLY

SHRI GEORGE MATHAN (Judicial Member)