ITAT Kolkata Bench

22,199 judgments

NATIONAL BEARING CO (JAIPUR) LIMITED,KOLKATA vs DCIT, CIRCLE 5(1),, KOLKATA

ITA 1233/KOL/2025[2017-2018]Status: Heard7/8/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member)

RELAX TRADECOM PVT. LTD.,,KOLKATA vs I.T.O., WARD - 45(2),, KOLKATA

ITA 1231/KOL/2025[2011-2012]Status: Heard7/8/2025AY 2011-2012

SHRI GEORGE MATHAN (Judicial Member)

SHREE DIGAMBAR JAIN SAMITI TRUST,HOOGHLY vs ITO, WARD- 1(1), , HOOGHLY

ITA 123/KOL/2025[2014-15]Status: Disposed7/8/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member)

ANJANIPUTRA TIE-UP PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(3),, KOLKATA

ITA 1229/KOL/2025[2011-2012]Status: Heard7/8/2025AY 2011-2012

the Id. CIT(A).

RATULIA SAMABAY KRISHI UNNYAN SAMITI LTD.,EAST MEDINIPUR vs I.T.O., WARD - 27(3), HALDIA

ITA 2409/KOL/2024[2018-2019]Status: Disposed7/8/2025AY 2018-2019

SHRI GEORGE MATHAN (Judicial Member)

BHASKARDEV MUKHERJEE,DURGAPUR vs I.T.O., WARD - 1(1), DURGAPUR

ITA 1882/KOL/2024[2015-2016]Status: Disposed7/8/2025AY 2015-2016

SHRI GEORGE MATHAN (Judicial Member)

M/S. EXIM SCRIPS DEALERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1),, KOLKATA

ITA 756/KOL/2025[2014-2015]Status: Disposed6/8/2025AY 2014-2015

SHRI GEORGE MATHAN (Judicial Member)

VEENA PATODIA MEMORIAL TRUST,KOLKATA vs ITO, WARD 30(1), , KOLKATA

ITA 421/KOL/2025[2016-17]Status: Disposed6/8/2025AY 2016-17

Shri Duvvuru RL Reddy (Vice President)

PANDIA PREMLATA,DINHATA, COOCH BEHAR vs I.T.O., WARD - 2(1),, COOCHBEHAR

ITA 1221/KOL/2025[2021-2022]Status: Heard6/8/2025AY 2021-2022

SHRI GEORGE MATHAN (Judicial Member)

KRISHNENDU BIKASH JANA,PURBA MEDINIPUR vs ITO, WARD 27(1), , HALDIA

ITA 1105/KOL/2025[2013-2014]Status: Disposed6/8/2025AY 2013-2014

SONJOY SARMA, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)

RAHUL SPRINGS PRIVATE LIMITED,PANAGARH vs DCIT, CIRCLE -1, DURGAPUR

ITA 2426/KOL/2024[2014-2015]Status: Disposed6/8/2025AY 2014-2015

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

INCOME TAX OFFICER, WARD - 10(2),, KOLKATA vs KHATU NIKETAN PRIVATE LIMITED, KOLKATA

ITA 944/KOL/2025[2013-14]Status: Heard5/8/2025AY 2013-14

SHRI GEORGE MATHAN (Judicial Member)

M/S. PHILIPS INTERNATIONAL B.V.,KOLKATA vs ACIT (INTERNATIONAL TAXATION), CIRCLE 2(1), , KOLKATA

ITA 544/KOL/2025[2022-23]Status: Fixed5/8/2025AY 2022-23

M/S. PHILIPS ELECTRONICS NEDERLAND B.V.,KOLKATA vs ACIT (INTERNATIONAL TAXATION), CIRCLE 2(1), , KOLKATA

ITA 543/KOL/2025[2022-23]Status: Fixed5/8/2025AY 2022-23

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SHUBHKARAN TRIVENI FOUNDATION,KOLKATA vs I.T.O., WARD - 1(3), EXEMPTION,, KOLKATA

ITA 503/KOL/2025[2022-2023]Status: Disposed5/8/2025AY 2022-2023

SHRI GEORGE MATHAN (Judicial Member)

GITA RANI SIKDER LEGAL HEIR OF LATE UMESH CHANDRA SIKDER,JALPAIGURI vs I.T.O., WARD 1.1, SILIGURI

ITA 475/KOL/2025[2013-2014]Status: Disposed5/8/2025AY 2013-2014

SHRI GEORGE MATHAN (Judicial Member)

DEBABRATA CHAKRABORTY,MEDINIPUR WEST vs ITO, WARD -38(1), , MIDNAPUR

ITA 1020/KOL/2025[2014-2015]Status: Disposed5/8/2025AY 2014-2015

SONJOY SARMA, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)

ANKIT METAL & POWER LTD.,KOLKATA vs ACIT, CEN. CIR. 3(2), KOLKATA

ITA 796/KOL/2024[2015-16]Status: Disposed5/8/2025AY 2015-16

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

SUDHA DHOOT,KOLKATA vs AO WARD 40(4), KOLKATA

ITA 268/KOL/2024[2018-19]Status: Disposed5/8/2025AY 2018-19

SHRI GEORGE MATHAN (Judicial Member)

M/S. DANIELI INDIA LIMITED,NORTH TWENTY FOUR PARGANAS vs DCIT, CIRCLE - 1(1), KOLKATA

ITA 2678/KOL/2024[2021-22]Status: Fixed5/8/2025AY 2021-22

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)