ITAT Kolkata Bench
22,199 judgments
COMPACT AGENCIES PVT. LTD.,,KOLKATA vs DCIT/ACIT, CIRCLE 3(1), , KOLKATA
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
DESTINY PRIVATE LIMITED,KOLKATA vs ITO, WARD 6(1),, KOLKATA
HIGHGROWTH VYAPAAR PVT. LTD.,,KOLKATA vs ITO, WARD 12(1), , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
M/S SHYAM METALICS AND ENERGY LTD.,KOLKATA vs ACIT, CEN. CIR. 1(1), KOLKATA
DIDU INVESTMENTS PRIVATE LIMITED,KOLKATA vs D.C.I.T.,CIRCLE-6(1), KOLKATA
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
M/S. SHYAM SEL AND POWER LIMITED,KOLKATA vs ACIT, CC - 1(1), KOLKATA, KOLKATA
SHYAM SEL & POWER LIMITED,KOLKATA vs ACIT, CC - 1(1), KOLKATA, KOLKATA
SHYAM SEL & POWER LIMITED,KOLKATA vs ACIT, CC - 1(1), KOLKATA, KOLKATA
M/S. SHYAM METALICS AND ENERGY LTD.,KOLKATA vs ACIT, CC - 1(1), KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S. SHYAM METALICS AND ENERGY LTD.,KOLKATA vs ACIT, CC - 1(1), KOLKATA, KOLKATA
UNIVERSAL TRADING COMPANY LIMITED,KOLKATA vs DCIT, CIRCLE 5(1), KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ANAND TRANS LOGISTICS PVT. LTD.,,KOLKATA vs DCIT, CIRCLE 4,, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
DEBDAS GHOSH,HOOGHLY vs ITO, WARD 24(1), , HOOGHLY
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ASHOK PODDAR FOUNDATION,KOLKATA vs ITO, WARD 1(4), EXEMPT, , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
ASSISTANTCOMMISSIONEROF INCOMETAX,CENTRAL CIRCLE-3(2),KOLKATA, AAYAKAR BHAWAN POORVA vs M/S. BALAJI POLYTEX PRIVATE LIMITED, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SAHYOG VANIJYA LIMITED,KOLKATA vs I.T.O., WARD-11(4), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
VINOD KUMAR GIRI,HOWRAH vs ITO, WARD 47(1), , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
KHARDAH PUBLIC CLUTURAL AND WELFARE ASSOCIATION,HOWRAH vs C.I.T. (EXEMPTIONS),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
KRISHNA PADA DAS,KOLKATA vs ITO, WARD 25(1), , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SUNDEEP SETHI,KOLKATA vs I.T.O., WARD - 44(2),, KOLKATA
the Ld. CIT(A). However, the assessee did not appear or comply on the dates fixed for hearing. Consequently, the CIT(A) dismissed the appeal of the assessee by passing an ex parte order upholding order of the Assessing Officer.
