ITAT Kolkata Bench
22,199 judgments
METSO OYJ,FINLAND vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-1(2), KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
AHIZANATH MAHFULA,CHENNAI vs ITO, WARD 32(1), , KOLKATA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
QUANTAM STOCK BROKING PVT. LTD.,,NORTH TWENTY FOUR PARGANAS vs ITO, WARD 14(1), , KOLKATA
Shri Duvvuru RL Reddy (Vice President)
PRANAB KUMAR DANA,BANKURA vs I.T.O., WARD - 3(1),, BANKURA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SRIRAMPUR NITYANANDA SAMABAY KRISHI UNNAYAN SAMITY LTD.,TAMLUK, PURBA MEDNIPUR vs I.T.O., WARD - 27(3),, HALDIA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
BOUTIQUE DE FLEUR,KOLKATA vs ITO, WARD 45(2), , KOLKATA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
VIJAY KUMAR AGARWAL (HUF),KOLKATA vs I.T.O.,WARD 28(4), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
VARUN TRADE LINK PRIVATE LIMITED,KOLKATA vs CIT(APPEALS), NFAC, , DELHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MCLEOD RUSSEL INDIA LTD.,,KOLKATA vs DCIT, CIRCLE 4(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SREE SREE LACHHMINARAIN JEW RAMCHANDRA JEW SHAMBSADA SHEW JEW,KOLKATA vs ITO, WARD 37(1), , KOLKATA
Shri Duvvuru RL Reddy (Vice President)
DCIT- CENTRAL CIRCLE-2(4), KOLKATA vs VIKRMA IMPEX PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DCIT, CC-2(4), KOLKATA, KOLKATA vs VIKRMA IMPEX PRIVATE LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S. BOTHRA SHIPPING SERVICES PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 7(1),, KOLKATA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
(TULSIDHAM) SHREE SHYAM PARIWAR,KOLKATA vs C.I.T.(EXEMPTION), , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
INCOME TAX OFFICER, KOLKATA vs SHIVRASHI VANIJYA PRIVATE LIMITED, KOLKATA
DCIT, CIRCLE-1, SILIGURI, SILIGURI vs SILIGURI JALPAIGURI DEVELOPMENT AUTHORITY, SILIGURI
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DCIT, CIRCLE-1, SILIGURI , SILIGURI vs SILIGURI JALPAIGURI DEVELOPMENT AUTHORITY, SILIGURI
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.1091 to 1095/Kol/2025 Assessment Years: 2013-14 to 2015-16 & 2017-18 to 2018-19 DCIT, Circle-1, Siliguri Vs. Siliguri Jalpaiguri Development Authority (PAN: AAALS 0290 E) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 28.07.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 25.08.2025 For the assessee / निर्धारिती की ओर से Shri Miraj D Shah, A.R For the revenue / रा
DCIT, CIRCLE-1, SILIGURI, SILIGURI vs SILIGURI JALPAIGURI DEVELOPMENT AUTHORITY, SILIGURI
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member] I.T.A. Nos.1091 to 1095/Kol/2025 Assessment Years: 2013-14 to 2015-16 & 2017-18 to 2018-19 DCIT, Circle-1, Siliguri Vs. Siliguri Jalpaiguri Development Authority (PAN: AAALS 0290 E) Appellant / (अपीलार्थी) Respondent / प्रत्यर्थी Date of Hearing / सुनवाई की तिथि 28.07.2025 Date of Pronouncement/ आदेश उद्घोषणा की तिथि 25.08.2025 For the assessee / निर्धारिती की ओर से Shri Miraj D Shah, A.R For the revenue / रा
DCIT, CIRCLE-1, SILIGURI, SILIGURI vs SILIGURI JALPAIGURI DEVELOPMENT AUTHORITY, SILIGURI
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, SILIGURI, SILIGURI vs SILIGURI JALPAIGURI DEVELOPMENT AUTHORITY, SILIGURI
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
