ITAT Kolkata Bench

JHUMA CHATTERJEE,KOLKATA vs I.T.O., WARD - 1(3), ASANSOL

SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)

KUSH TRADING & COMMERCE PVT. LTD.,,RAIPUR vs ITO, WARD - 4(4),, KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

AATISH JAISWAL,HOWRAH vs I.T.O., WARD - 47(2), KOLKATA

SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)

RANJAN LAHA,KOLKATA vs I.T.O., WARD - 50(1), KOLKATA

SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

DR. LAXMI AGARWAL,KOLKATA vs A.C.IT., CIRCLE-22, KOLKATA

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

NIRMAL KUNJ SALES LTD.,KOLKATA vs D.C.I.T./A.C.I.T., CIRCLE - 11(1), KOLKATA

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

SIDDHARTHA MAITI,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 47, KOLKATA

the Hon'ble Tribunal was not done, and that he came to know about it only on 14.06.2024 and immediately upon being aware of this fact, your petitioner engaged another Chartered Accountant to prepare and file the Appeal against the said order.

MONTROSE COMMODITIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(2), KOLKATA, KOLKATA

HARIRAM AGARWAL,KOLKATA vs D.C.I.T.,CENTRAL CIRCLE-2(1), KOLKATA

ANUPAMA AGARWAL,KOLKATA vs D.C.I.T, CENTRAL CIRCLE-2(1), KOLKATA

BRIJLAXMI PAPER PRODUCTS PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 5(1), , KOLKATA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

BRIJLAXMI PAPER PRODUCTS PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 5(1), , KOLKATA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

BRIJLAXMI PAPER PRODUCTS PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 5(1), , KOLKATA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

NEHA DIWAN,HINDMOTOR vs ITO WARD - 23(1), HOOGHLY

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

METSO OYJ,FINLAND vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-1(2), KOLKATA

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

AHIZANATH MAHFULA,CHENNAI vs ITO, WARD 32(1), , KOLKATA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

QUANTAM STOCK BROKING PVT. LTD.,,NORTH TWENTY FOUR PARGANAS vs ITO, WARD 14(1), , KOLKATA

Shri Duvvuru RL Reddy (Vice President)

PRANAB KUMAR DANA,BANKURA vs I.T.O., WARD - 3(1),, BANKURA

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SRIRAMPUR NITYANANDA SAMABAY KRISHI UNNAYAN SAMITY LTD.,TAMLUK, PURBA MEDNIPUR vs I.T.O., WARD - 27(3),, HALDIA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

BOUTIQUE DE FLEUR,KOLKATA vs ITO, WARD 45(2), , KOLKATA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)