ITAT Kolkata Bench
22,193 judgments
ITO WARD 4(1), KOLKATA, KOLKATA vs MAA VAISHNO FUELS PVT. LTD., KOLKATA
ITO WARD 4(1), KOLKATA, KOLKATA vs MAA VAISHNO FUELS PVT. LTD., KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
MADGUL SERVICES PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 11(1), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
STARPOINT VINIMAY PRIVATE LIMITED,KOLKATA vs ASST COMMISSIONER OF INCOME TAX (OSD) WARD-1(1), , KOLKATA
SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ACIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs DARKIN DISTRIBUTORS PVT LTD, KOLKATA
SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI RAJESH KUMAR (Accountant Member)
ACIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs JAIDEEP HALWASIYA, KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
SUSHOBHAN PRAMANIK,PURBA MEDINIPUR vs ITO, WARD 27(3), , HALDIA
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs N S BROKING PRIVATE LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs ODYSSEY SECURITIES PRIVATE LIMITED, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
INCOME TAX OFFICER, KOLKATA vs PARIDHI FINVEST PRIVATE LIMITED, THANE
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
M/S. TROPEX SUPPLIERS PVT. LTD. (SUCCESSOR TO UNIVERSAL SUPPLIERS PVT. LTD.,),KOLKATA vs ITO, WARD 6(4), , KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
PRAMOD LAKRA, DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs BALRAMPUR CHINI MILLS LTD , KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
PRAMOD LAKRA, DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs BALRAMPUR CHINI MILLS LTD , KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
PRAMOD LAKRA, DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs BALRAMPUR CHINI MILLS LTD , KOLKATA
PRAMOD LAKRA, DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), KOLKATA, KOLKATA vs BALRAMPUR CHINI MILLS LTD , KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
ADVANCE COMMOTRADE(P) LTD., (NOW MERGED WITH KALINDI FARMS PRIVATE LIMITED),KOLKATA vs ITO, WARD 1(1), , KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
NATWEST MARKETS PLC - INDIA BRANCH,KOLKATA vs CIT (IT & TP), CIR- 1(2), KOLKATA, KOLKATA
R.K.IMPEX PRIVATE LIMITED,KOLKATA vs D.C.I.T.,CIRCLE-4(1), KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
M/S. PHILIPS INDIA LTD.,KOLKATA vs DCIT, CIRCLE - 11(1), KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)