ITAT Kolkata Bench
22,193 judgments
AMIYA SHANKAR GHAR,,BANKURA vs ITO, WARD 3(1),, BANKURA
SHRI AND RAJESH KUMAR (Accountant Member)
ROOTSTAR DEVELOPERS PRIVATE LIMITED,KOLKATA vs ITO, WARD 4(1),, KOLKATA
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3(2), KOLKATA, AAYAKAR BHAWAN POORVA vs BHAGWAN DAS AGARWAL, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
BEATLE TRADING PVT. LTD.,,DELHI vs ITO, WARD - 11(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
INCOME TAX OFFICER, WARD-11(1), KOLKATA, KOLKATA vs EQUIPMENT BARTER PRIVATE LIMITED, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3(1), KOLKATA, KOLKATA vs STARMILK PRODUCTS PVT LTD, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
VRIDDHI POWER PRIVATE LIMITED,NAGPUR vs ITO, WARD 2(1), KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
JAI MATADI ENTERPRISE,MURSHIDABAD vs ITO, WARD 42(1),, MURSHIDABAD
the Tribunal raising the following grounds of appeal: “1. That on the facts and in the circumstances of the case, the Ld. CIT(A) erred in passing an ex parte order.
CHANDA SHRAWAN KHETAWAT,KOLKATA vs ITO, WARD 28(1), , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SABITA RUDRA,NORTH TWENTY FOUR PARGANAS vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 50(1)KOLKATA, KOLKATA
INCOME TAX OFFICER, WARD-1(1), KOLKATA, KOLKATA vs AVINASH COMMERCIAL PRIVATE LIMITED, KOLKATA
SONJOY SARMA, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
NARAYAN SUPPLIERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(3), KOLKATA, KOLKATA
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-V(I), KOLKATA vs EMAMI REALTY LIMITED, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S IMPLEX FERRO TECH LTD.,KOLKATA vs DCIT, CIR. 3(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S IMPLEX FERRO TECH LTD.,KOLKATA vs DCIT, CIR. 3(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ROY & ROY CONSTRUCTION,KOLKATA vs I.T.O., WARD - 25(1),, KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
UTHAAN FOUNDATION,KOLKATA vs A.D.I.T., CPC,, BENGALURU
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
UTHAAN FOUNDATION,KOLKATA vs A.D.I.T., CPC,, BENGALURU
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
RAGHAV VANIJYA PVT. LTD., ,KOLKATA vs DCIT, CIRCLE 9(1), , KOLKATA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
