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ITAT Kolkata Bench

22,193 judgments

DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs M/S. EVERNEWCOMMODEAL PVT. LTD. , KOLKATA

ITA 1536/KOL/2025[2019-20]Status: Disposed10/10/2025AY 2019-20

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

DCIT, CENTRAL CIRCLE - 4(4), KOLKATA, KOLKATA vs M/S. EVERNEWCOMMODEAL PVT. LTD. , KOLKATA

ITA 1535/KOL/2025[2018-19]Status: Disposed10/10/2025AY 2018-19

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

FESTINO VINCOM LIMITED,KOLKATA vs INCOME TAX OFFICER, KOLKATA

ITA 59/KOL/2025[2011-12]Status: Disposed9/10/2025AY 2011-12

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

DCIT, CENTRAL CEICLE-1(4), KOLKATA, KOLKATA vs JUPITER INTERNATIONAL LIMITED, KOLKATA

ITA 296/KOL/2025[2009-10]Status: Disposed9/10/2025AY 2009-10

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

M/S. SUNGLOW VINIMAY PRIVATE LIMITED,KOLKATA vs ITO, WARD 6(1), , KOLKATA

ITA 263/KOL/2025[2015-16]Status: Disposed8/10/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

M/S. SUNGLOW VINIMAY PRIVATE LIMITED,KOLKATA vs ITO, WARD 6(1), , KOLKATA

ITA 262/KOL/2025[2014-15]Status: Disposed8/10/2025AY 2014-15

HALDIA GLOBAL EDUCATIONAL SOCIETY,HALDIA, PURBA MEDINIPUR vs CIT (EXEMPTION), KOLKATA, KOLKATA

ITA 1284/KOL/2025[2025-26]Status: Disposed8/10/2025AY 2025-26

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

A R UDYOG,HOWRAH vs ITO, WARD 46(3), KOLKATA

ITA 1166/KOL/2025[2011-2012]Status: Disposed8/10/2025AY 2011-2012

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3(2), KOLKATA vs ESKAG SANJEEVANI PVT. LTD., KOLKATA

ITA 1638/KOL/2024[2019-20]Status: Disposed8/10/2025AY 2019-20

SHRI RAJESH KUMAR (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

PANKHURI MISHRA,GANGTOK vs I.T.O., WARD - 3(1), GANGTOK, GANGTOK

ITA 1607/KOL/2024[2017-2018]Status: Disposed8/10/2025AY 2017-2018

PRANAB KANYA SANGHA,NORTH TWNETY FOUR PARGANAS vs CIT (EXEMPTION), , KOLKATA

ITA 704/KOL/2025[2025-26]Status: Disposed7/10/2025AY 2025-26

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

POONAM LAKHMANI,KOLKATA vs INCOME TAX OFFICER, WARD - 30(1), KOLKATA

ITA 1544/KOL/2025[2020-21]Status: Disposed7/10/2025AY 2020-21

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

ADYASHAKTI HIMGHAR PRIVATE LIMITED,KOLKATA vs ACIT CIRCLE 7(1), KOLKATA

ITA 1187/KOL/2025[2017-18]Status: Disposed7/10/2025AY 2017-18

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

BIDYUT PRAKAS BHATTACHARYA,KOLKATA vs I.T.O., WARD - 52(1), KOLKATA

ITA 2016/KOL/2024[2018-2019]Status: Disposed7/10/2025AY 2018-2019

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

TIGERHILL TRADELINK PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2), , KOLKATA

ITA 956/KOL/2025[2014-2015]Status: Disposed3/10/2025AY 2014-2015

TIGERHILL TRADELINK PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2), , KOLKATA

ITA 955/KOL/2025[2014-2015]Status: Disposed3/10/2025AY 2014-2015

SANDEEP KUMAR SETHIA,KOLKATA vs ITO, WARD 44(2), , KOLKATA

ITA 584/KOL/2025[2011-2012]Status: Disposed3/10/2025AY 2011-2012

DCIT CENTRAL CIRCLE, 1(4), KOLKATA, KOLKATA vs JUPITER INTERNATIONAL LIMITED, KOLKATA

ITA 852/KOL/2025[2012-13]Status: Disposed30/9/2025AY 2012-13

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

GOBINDAPUR PANCHPOTA SAMABAY KRISHI UNNAYAN SAMITY LIMITED,NADIA vs I.T.O., WARD-41(2), KOLKATA

ITA 66/KOL/2025[2017-18]Status: Disposed30/9/2025AY 2017-18

SHRI DUVVURU RL REDDY (Vice President)

JAS EQUIPMENTS & ENGINEERS PVT. LTD.,DURGAPUR vs D.C.I.T., CIRCLE - 2,, DURGAPUR

ITA 520/KOL/2025[2012-2013]Status: Disposed30/9/2025AY 2012-2013

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)