ITAT Kolkata Bench

MONIKA GUPTA,KOLKATA vs ITO, WARD 30(1), , KOLKATA

SHRI DUVVURU RL REDDY (Vice President)

CATHAY PACIFIC AIRWAYS LIMITED,KOLKATA vs D.C.I.T., (INTERNATIONAL TAXATION), CIRCLE-1(1),, KOLKATA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar, Accountant Member I.T.A. No. 1220/KOL/2025 Assessment Year: 2020-2021 Cathay Pacific Airways Limited,...................Appellant Room No. 14, 3rd Floor, New Integrated Cargo Terminal, NSCBI Airport, Kolkata-700052 [PAN:AABCC5644E] -Vs.- Deputy Commissioner of Income Tax,.........Respondent (International Taxation), Circle-1(1), Kolkata, Aayakar Bhawan Poorva, 110, Shantipally, EM Bye-pass, Kolkata-700107 Appearances by: Shri Pr

FAST-N-PERFECT COMMERCIAL PVT LTD,KOLKATA vs I.T.O. WARD-5(4), KOLKATA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

NARAYANI SHAKTI ENTERPRISES,KOLKATA vs ITO, WARD 36(1), , KOLKATA

ARUNESWAR MUKHOPADHYAY,KOLKATA vs ACIT, CIRCLE 1(1), , KOLKATA

Shri Duvvuru RL Reddy (Vice President)

SANJAY KUMAR DROLIA,KOLKATA vs ITO, WARD 49(1), , KOLKATA

SHRI DUVVURU RL REDDY (Vice President)

SHASHI TODI,KOLKATA vs ITO, WARD - 4792), KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

GANGES TIEUP PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(1), , KOLKATA

he framed the assessment stage, hence the assessment proceedings and assessment order was bad in law and hence the same be quashed.

JCIT (IN-SITU), KOLKATA vs WARREN TEA LIMITED, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

RABINDRA NATH KUNDU,KOLKATA vs COMMISSIONER OF INCOMETAX, NATIONAL FACELESS APPEAL CENTRE (NFAC)

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

NATIONAL ENGINEERING INDUSTRIES LIMITED,KOLKATA vs DCIT, CIRCLE 5(1), , KOLKATA

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

ROYAL FINCOMM PRIVATE LIMITED,MUMBAI, MAHARASHTRA vs WARD 4(1), KOLKATA, KOLKATA

M/S. 45 BUS ROUTE OWNER ASSOCIATION,KOLKATA vs ITO, WARD 33(2), KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

MODULE DEVELOPERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 10(2),, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

KESHVAN JEWELLERS,KOLKATA vs A.C.I.T., CIRCLE - 32,, KOLKATA

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra, Accountant Member I.T.A. No.1530/Kol/2025 Assessment Year: 2009-10 Keshvan Jewellers.......................................................................Appellant 80, Burtolla Street, Barabazar, Kol-7. [PAN: AAEFK3801F] vs. ACIT, Circle-32, Kolkata................................................................Respondent Appearances by: None appeared on behalf of the appellant. Shri P. N. Barnwal, CIT, DR, appeared on behalf of the

NORTH CITY HOSPITAL & NEURO INSTITUTE PVT. LTD.,,KOLKATA vs ITO, TDS WARD 2(3),, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

HIJALDIHA VIVEKANANDA SEVA SAMITY,HIJALDIHA vs CIT(EXEMPTIONS), , KOLKATA

01.04.2021. Being an old registered trust assessee has filed application for registration u/s.2

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(4),KOLKATA, KOLKATA vs FLEX TRADE PRIVATE LIMITED, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

M/S. STUPENDORS TRADERS PVT. LTD. ,KOLKATA vs DCIT, CIR-5(1)., KOLKATA

SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

AASHIRWAD VINCOM PVT. LTD.,,KOLKATA vs ITO, WARD 9(1),, KOLKATA

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)