ITAT Kolkata Bench
22,193 judgments
GOPAL KRISHAN MAHARWAL,KOLKATA vs I.T.O., WARD - 43(1),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
ISHWAR PRASAD JAISWAL,KOLKATA vs I.T.O., WARD - 37(1),, KOLKATA
SHRI DUVVURU RL REDDY (Vice President)
CONQUER BARTER PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(3),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
GHANSHYAM DAS SINGHANIA,RAIPUR vs D.C.I.T., CC - 4(2),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
ASHA AGARWAL L/H OF LATE ARUN AGARWAL,KOLKATA vs D.C.I.T./ A.C.I.T. - 46, , KOLKATA
Shri Duvvuru RL Reddy (Vice President)
AGARWAL MAHESWARI & CO.,KOLKATA vs I.T.O., WARD - 22(2), , KOLKATA
SHRI DUVVURU RL REDDY (Vice President)
M/S. BLUEDIAMOND TRACOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), , KOLKATA
SHRI DUVVURU RL REDDY (Vice President)
SRI HARI PRASAD AGARWAL,HOWRAH vs ITO, WARD 46(1), KOLKATA
SHRI DUVVURU RL REDDY (Vice President)
VIKAS NAHATA,KOLKATA vs ITO, WARD 44(2),, KOLKATA
Shri Duvvuru RL Reddy (Vice President)
JAYANTA GHOSH,KOLKATA vs I.T.O., WARD - 49(1),, KOLKATA
SHRI DUVVURU RL REDDY (Vice President)
MANISH RAY & CO.,SILIGURI vs I.T.O., WARD - 1(1),, SILIGURI
SHRI DUVVURU RL REDDY (Vice President)
BARGODA GODAR GOPAL SAMABAY KRISHI UNNAYAN SAMITY LTD.,,TAMLUK vs ITO, WARD 27(3),, HALDIA
Shri Duvvuru RL Reddy (Vice President)
SEIKH KAMALUDDIN ,PASCHIM MIDNAPUR vs ITO, WARD 38(2),, MIDNAPUR
Shri Duvvuru RL Reddy (Vice President)
SRI DILIP KUMAR GHOSH,KOLKATA vs DCIT, CENTRAL CIRCLE 4(3), , KOLKATA
SHRI DUVVURU RL REDDY (Vice President)
SRIYANS ENTERPRISES LIMITED,KOLKATA vs I.T.O., WARD - 5(1),, KOLKATA
SHRI DUVVURU RL REDDY (Vice President)
DCIT, CC - 3(4),, KOLKATA vs ROYS INSTITUTE OF COMPETITIVE EXAMINATION PVT LTD, KOLKATA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
M/S. SHAKUMBRI ENTERPRISES PVT. LTD.,,KOLKATA vs I.T.O., WARD - 1(4),, KOLKATA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar, Accountant Member Ι.Τ.Α. No. 1251/KOL/2025 Assessment Year: 2016-2017 M/s. Shakumbri Enterprises Pvt. Ltd.,........Appellant 99/5/9A, Ballygunge Place, 1st Floor, Kolkata-700019, West Bengal [PAN:AAECS4660F] -Vs.- Income Tax Officer, Ward-1(4), Kolkata, Aayakar Bhawan, P-7, Chowringhee Square, Kolkata-700069 Appearances by: Shri Abhijit Dey, A.R. appeared on behalf of the assessee Shri S.B. Chakraborty, Sr. D.R., appeared on beh
IVA NARAYAN,KOLKATA, WEST BENGAL vs ITO, WARD 3(1), MALDA, WEST BENGAL, KOLKATA, WEST BENGAL
SHRI DUVVURU RL REDDY (Vice President)
EDUCATIONAL FOUNDATION & CHARITABLE ORGANISATION,PASCHIM MEDNIPUR vs ADIT, CPC,, BENGALURU
Shri Duvvuru RL Reddy (Vice President)