ITAT Kolkata Bench

MADINA RICE MILL PVT. LTD.,HOOGHLY vs A.C.I.T., CC - 4(4), KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

INCOME TAX OFFICER, WARD-29(1), KOLKATA, KOLKATA vs PUSPA KOTHARI, L/H OF SUNDER LAL KOTHARI, KOLKATA

Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

PRASANTA KUMAR DAS,BARRACKPUR vs ITO, WARD 37(1), KOLKATA

SATGRAMR. COLLIERY EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED,ASANSOL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, ASANSOL, ASANSOL

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

GURKRIPA ENTERPRISES,KOLKATA vs ITO, WARD 40(3),, KOLKATA

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

M.A. FINANCIAL SERVICES PVT. LTD.,,KOLKATA vs ITO, WARD 4(1),, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

CALCUTTA BOYS SCHOOL EDUCATIONAL SOCIETY,KOLKATA vs CIT (EXEMPTION), KOLKATA, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

JAI KANKARIA FOUNDATION,KOLKATA vs ITO, WARD 1(1), EXEMPT,, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

LAKSHI SAMABAY KRISHI UNNAYAN SAMITY LIMITED ,CONTAI vs ITO, WARD 27(1),, HALDIA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

LAKSHI SAMABAY KRISHI UNNAYAN SAMITY LIMITED,CONTAI vs ITO, WARD 27(1),, HALDIA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

LAKSHI SAMABAY KRISHI UNNAYAN SAMITY LIMITED,EAST MEDINIPUR vs ITO, WARD 27(1),, HALDIA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

CHHAYA PRAKASHANI LTD.,,KOLKATA vs DCIT, CIRCLE 11(1),, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

AJAY KUMAR GOEL,BENGALURU vs D.C.I.T., CIRCLE - 52(1),, KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

PAWAN KUMAR AGARWAL,KOLKATA vs ITO 22(2), KOLKATA

Shri Duvvuru RL Reddy (Vice President)

MOHAMMAD NAUSHAD,KOLKATA vs INCOME TAX OFFICER WARD 32(1), KOLKATA, KOLKATA

the Tribunal has arisen. It has also been submitted by the assessee that the delay is neither deliberate nor intention but occurred due to circumstances beyond his control and prayed for condonation of delay. On the other hand, Ld. Sr. DR has also not objected to condone the delay. In view of the above and considering the contention of the assessee stated in the affidavit, the delay of 56 days in filing the present appeal is condoned and the appeal is admitted for hearing.

TAKDAH LINGDING G P S K U S LIMITED,TAKDAH, DARJEELING vs I.T.O., WARD - 3(3),, DARJEELING

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

RAM NIRANJAN BANKA,KOLKATA vs A.C.I.T., CIRCLE - 40,, KOLKATA

SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)

BENZMARK CREDIT CAPITAL PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA

Shri Duvvuru RL Reddy (Vice President)

K.Y.S. SPONGE IRON PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1),, KOLKATA

any other issue.

SRG TRADING PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(3),, KOLKATA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)