← All Benches
ITAT Kolkata Bench
22,178 judgments
D.C.I.T CIR - 11,KOLKATA, KOLKATA vs M/S PHILIPS ELECTRONICS INDIA LTD, KOLKATA
ITA 1294/KOL/2013[2007-08]Status: Disposed20/7/2016AY 2007-08
PHILIPS ELECTRONICS INDIA LTD.,KOLKATA vs D.C.I.T CIR - 11,KOLKATA, KOLKATA
ITA 1169/KOL/2013[2007-08]Status: Disposed20/7/2016AY 2007-08
D.C.I.T CIR - 4,KOLKATA, KOLKATA vs M/S MADHU JAYANTI INTERNATIONAL, KOLKATA
ITA 1011/KOL/2013[2008-09]Status: Disposed20/7/2016AY 2008-09
ACIT, CIRCLE - 1, ASANSOL, ASANSOL vs M/S. RAJA TRANSPORT, ASANSOL
ITA 29/KOL/2012[2008-09]Status: Disposed20/7/2016AY 2008-09
ITO, WARD - 56(4), KOLKATA, KOLKATA vs M/S. NOPANY & SONS, KOLKATA
ITA 1621/KOL/2011[2007-08]Status: Disposed20/7/2016AY 2007-08
M/S. NOPANY & SONS,KOLKATA vs ITO, WARD - 56(4), KOLKATA, KOLKATA
ITA 1301/KOL/2011[2007-08]Status: Disposed20/7/2016AY 2007-08
INDIAN OIL CORPORATION LTD. MARKETING DIVISION (EASTERN REGION),KOLKATA vs DCIT, CIRCLE - 58 (TDS)/KOLKATA, KOLKATA
ITA 1517/KOL/2009[2002-03]Status: Disposed20/7/2016AY 2002-03
M/S MASCOT WOODCRAFTS PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE-7, KOLKATA, KOLKATA
ITA 2835/KOL/2013[2009-2010]Status: Disposed18/7/2016AY 2009-2010
A.C.I.T CIR - 2,BURDWAN, BURDWAN vs THE KALNA TOWN CREDIT CO-CREDIT BANK LTD., BURDWAN
ITA 2200/KOL/2013[2009-10]Status: Disposed18/7/2016AY 2009-10
EEPC INDIA,KOLKATA vs ITO, WD-(EXEMPTION)-II, KOLKATA, KOLKATA
ITA 752/KOL/2016[2010-2011]Status: Disposed15/7/2016AY 2010-2011
M/S SPML INFRA LTD.,KOLKATA vs THE PCIT, KOLKATA-3, KOLKATA
ITA 134/KOL/2016[2011-2012]Status: Disposed15/7/2016AY 2011-2012
DAMODAR VALLEY CORPORATION,KOLKATA vs DCIT, CIR-9(1), KOLKATA, KOLKATA
ITA 1458/KOL/2015[2011-2012]Status: Disposed15/7/2016AY 2011-2012
SRI MANAB KEJRIWAL,KOLKATA vs ITO, WD-49(2), KOLKATA, KOLKATA
ITA 698/KOL/2014[2009-2010]Status: Disposed15/7/2016AY 2009-2010
MC NALLY BHARAT ENGINEERING COMPANY LIMITED,KOLKATA vs C.I.T KOL - 1, KOLKATA
ITA 840/KOL/2013[2008-2009]Status: Disposed15/7/2016AY 2008-2009
SMT. MAITREYEE DAS,PURBA MEDINIPUR vs I.TO WD - 1,HALDIA, HALDIA
ITA 780/KOL/2013[2009-10]Status: Disposed15/7/2016AY 2009-10
INDRAJIT PAUL,KOLKATA vs INCOME TAX OFFICER, WARD - 2(3), KOLKATA, ASANSOL
ITA 2477/KOL/2013[2008-09]Status: Disposed15/7/2016AY 2008-09
I.T.O WD - 3(2),PURULIA, PURULIA vs M/S CHANDRA OIL INDUSTRIES, PURULIA
ITA 2071/KOL/2013[2009-10]Status: Disposed15/7/2016AY 2009-10
AVIS TIE UP PVT LTD,KOLKATA vs D.C.I.T CIR - 11,KOLKATA, KOLKATA
ITA 2029/KOL/2013[2009-10]Status: Disposed15/7/2016AY 2009-10
AVIS TIE UP PVT LTD,KOLKATA vs D.C.I.T CIR - 11,KOLKATA, KOLKATA
ITA 2028/KOL/2013[2008-09]Status: Disposed15/7/2016AY 2008-09
M/S AKANKSHA VINIYOG LTD. vs C.I.T. I, KOLKATA
ITA 1713/KOL/2013[2006-07]Status: Disposed15/7/2016AY 2006-07