← All Benches
ITAT Kolkata Bench
22,178 judgments
M/S HOTEL TARA,BIRBHUM vs ACIT, CIR-SURI, BIRBHUM, BIRBHUM
ITA 748/KOL/2015[2010-2011]Status: Disposed25/7/2016AY 2010-2011
ECO PROPERTIES PVT. LTD.,KOLKATA vs DUPUTY COMMISSIONER OF INCOME TAX-CIR-2, KOLKATA, KOLKATA
ITA 2859/KOL/2013[2006-2007]Status: Disposed22/7/2016AY 2006-2007
DCIT, CIRCLE - 2, MIDNAPORE, PASCHIM MEDINIPUR vs M/S. GRAMI AGRO PVT. LTD., PASCHIM MEDINIPUR
ITA 755/KOL/2011[2007-08]Status: Disposed22/7/2016AY 2007-08
I.T.O WD - 36(1),KOLKATA, KOLKATA vs M/S TIRUPATI ENGINEERING WORKS, KOLKATA
ITA 2400/KOL/2013[2011-12]Status: Disposed21/7/2016AY 2011-12
ACIT, CIRCLE - 54, KOLKATA, KOLKATA vs M/S. MUKHERJEE & BISWAS, KOLKATA
ITA 493/KOL/2011[2004-05]Status: Disposed21/7/2016AY 2004-05
ITO, INTERNATIONAL TAXATION, KOLKATA, KOLKATA vs M/S. A T & S INDIA PVT. LTD., KARNATAKA
ITA 259/KOL/2016[2004-05]Status: Disposed20/7/2016AY 2004-05
ASSOCIATED TRADING,HOOGHLY vs ITO, WD-1(1), DGP, BURDWAN
ITA 451/KOL/2015[2010-2011]Status: Disposed20/7/2016AY 2010-2011
JYOTI TEXTILES,KOLKATA vs JCIT, RANGE-48, KOLKATA, KOLKATA
ITA 40/KOL/2015[2010-2011]Status: Disposed20/7/2016AY 2010-2011
M/S. JSIS IRON & STEEL INDIA PVT. LTD.,KOLKATA vs ACIT, CC-XXIII, KOLKATA, KOLKATA
ITA 13/KOL/2015[2005-2006]Status: Disposed20/7/2016AY 2005-2006
M/S D.K.BASAK JEWELLERS PVT. LTD.,KOLKATA vs DCIT. CIR. 12, KOLKATA
ITA 51/KOL/2013[2009-10]Status: Disposed20/7/2016AY 2009-10
D.C.I.T CIR - 12,KOLKATA., KOLKATA vs M/S D.K..BASAK JEWELLERS PVT LTD., KOLKATA
ITA 379/KOL/2013[2009-10]Status: Disposed20/7/2016AY 2009-10
D.C.I.T.-CIRCLE-4, KOLKATA, KOLKATA vs M/S CHENGMARI TEA CO. LTD., KOLKATA
ITA 2850/KOL/2013[2006-2007]Status: Disposed20/7/2016AY 2006-2007
ANJALI BHATTARJEE TECHNICAL INSTITUTE,BURDWAN vs THE COMMISSIONER OF INCOME TAX BURDWAN, BURDWAN
ITA 2784/KOL/2013[Does not arise]Status: Disposed20/7/2016
ANJALI BHATTACHARJEE TECHNICAL INSTITUTE,BURDWAN vs THE COMMISSIONER OF INCOME TAX BURDWAN, BURDWAN
ITA 2782/KOL/2013[Does not arise]Status: Disposed20/7/2016
SAMPARK,KOLKATA vs INCOME TAX OFFICER, WARD - 56(4), KOLKATA, KOLKATA
ITA 2427/KOL/2013[2005-06]Status: Disposed20/7/2016AY 2005-06
SRI BASUDEB SENGUPTA,BURDWAN vs A.C.I.T CIR - 3,ASANSOL, ASANSOL
ITA 2046/KOL/2013[2006-07]Status: Disposed20/7/2016AY 2006-07
EPCOS INDIA PRIVATE LIMITED,NADIA vs A.C.I.T CIR - 11,KOLKATA, KOLKATA
ITA 1921/KOL/2013[1998-99]Status: Disposed20/7/2016AY 1998-99
MARTIN BURN LTD,KOLKATA vs I.T.O WD - 4(2),KOLKATA, KOLKATA
ITA 1914/KOL/2013[2007-08]Status: Disposed20/7/2016AY 2007-08
D.C.I.T CC - VII,KOLKATA, KOLKATA vs SRI SHYAM SUNDER DHANUKA, KOLKATA
ITA 1869/KOL/2013[2006-07]Status: Disposed20/7/2016AY 2006-07
ALEX MERCHANTS PVT LTD(SINCE MERGED WITH MANI SUARE LTD),KOLKATA vs I.T.O WD - 12(1),KOLKATA, KOLKATA
ITA 1679/KOL/2013[2006-07]Status: Disposed20/7/2016AY 2006-07