← All Benches

ITAT Kolkata Bench

22,178 judgments

I.T.O WD 28(3), KOLKATA., KOLKATA vs SHRI RAN VIJAY SINGH, KOLKATA

ITA 1694/KOL/2013[2006-2007]Status: Disposed15/7/2016AY 2006-2007

PROVASH SARDAR,C/O-S.K. KHETAN,KOLKATA vs DCIT, CENTRAL CIRCLE - XIII, KOLKATA, KOLKATA

ITA 1378/KOL/2012[2010-11]Status: Disposed15/7/2016AY 2010-11

PROVASH SARDAR,C/O-S.K. KHETAN,KOLKATA vs DCIT, CENTRAL CIRCLE - XIII, KOLKATA, KOLKATA

ITA 1377/KOL/2012[2009-10]Status: Disposed15/7/2016AY 2009-10

M/S. THE HOOGHLY MILLS CO. LTD.,KOLKATA vs DCIT, CC-VII, KOLKATA, KOLKATA

ITA 547/KOL/2011[2006-07]Status: Disposed15/7/2016AY 2006-07

M/S INSTRUMENTARIUM CORPORATION LTD.,KOLKATA vs DDIT (IT)-1(1), KOLKATA, KOLKATA

ITA 1549/KOL/2009[2004-05]Status: Disposed15/7/2016AY 2004-05

ITO,WARD-7(3),KOLKATA, KOLKATA vs M/S KEDIA POWER LTD., KOLKATA

ITA 1516/KOL/2008[1999-2000]Status: Disposed15/7/2016AY 1999-2000

M/S INDIA FINANCE LTD,KOLKATA vs D.C.I.T CC - VIII,KOLKATA, KOLKATA

ITA 678/KOL/2013[2009-10]Status: Disposed13/7/2016AY 2009-10

D.C.I.T., CIRCLE-4, KOLKATA, KOLKATA vs M/S. JAY SHREE TEA & INDUSTRIES LTD., KOLKATA

ITA 2773/KOL/2013[2008-2009]Status: Disposed13/7/2016AY 2008-2009

SRI JAMES WALTER ABHIJIT GOMES,KOLKATA vs C.I.T KOLKATA - XIV, KOLKATA, KOLKATA

ITA 2418/KOL/2013[2007-08]Status: Disposed13/7/2016AY 2007-08

BHASKAR SINGHA ROAY,HOOGHLY vs A.C.I.T, CIRCLE-2, HOOGHLY., HOOGHLY

ITA 2412/KOL/2013[2007-08]Status: Disposed13/7/2016AY 2007-08

DARSHANA SHAH,KOLKATA vs A.C.I.T, CIRCLE-34, KOLKATA., KOLKATA

ITA 2371/KOL/2013[2006-07]Status: Disposed13/7/2016AY 2006-07

DCIT,CIR-11, KOLKATA vs M/S CENTURY PLYBOARDS (INDIA) LTD., KOLKATA

ITA 2306/KOL/2013[2007-08]Status: Disposed13/7/2016AY 2007-08

PRICE WATERHOUSE COPPERS PRIVATE LIMITED,KOLKATA vs ADDL C.I.T RG - 2,KOLKATA, KOLKATA

ITA 2033/KOL/2013[2003-04]Status: Disposed13/7/2016AY 2003-04

D.C.I.T, CIR-2,KOLKATA, KOLKATA vs M/S PRICE WATER HOUSE COOPERS PVT., KOLKATA

ITA 1523/KOL/2013[2005-2006]Status: Disposed13/7/2016AY 2005-2006

D.C.I.T, CIR-2,KOLKATA, KOLKATA vs M/S PRICEWATERHOUSE COOPERS PVT, KOLKATA

ITA 1521/KOL/2013[2003-2004]Status: Disposed13/7/2016AY 2003-2004

AMIT KUMAR PAL,PASCHIM MEDINIPUR vs ITO, WARD - 1(3), MIDNAPORE, PASCHIM MEDINIPUR

ITA 1123/KOL/2011[2007-08]Status: Disposed13/7/2016AY 2007-08

M/S MASCOT IMPEX PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE-7, KOLKATA, KOLKATA

ITA 2834/KOL/2013[2009-2010]Status: Disposed12/7/2016AY 2009-2010

RAFIQUE - UL - ISLAM,NORTH 24 PARGANAS vs I.T.O. WD-50(1),KOLKATA, KOLKATA

ITA 1760/KOL/2013[2005-06]Status: Disposed12/7/2016AY 2005-06

M/S. MA CHANDI DURGA ISPAT PVT. LTD.,RANIGANJ vs ACIT, CC-XXX, KOLKATA, KOLKATA

ITA 196/KOL/2015[2009-2010]Status: Disposed11/7/2016AY 2009-2010

M/S. KUMAR BAZAR PACHWAI & COUNTRY SPIRIT SHOP,RANIGANJ vs ITO, WARD-3(1), ASANSOL, ASANSOL

ITA 178/KOL/2015[2010-2011]Status: Disposed11/7/2016AY 2010-2011