← All Benches
ITAT Jodhpur Bench
2,205 judgments
REETU DEVI NANECHA,BHILWARA vs ITO TDS, BHILWARA
ITA 118/JODH/2021[2015-16]Status: Disposed24/3/2023AY 2015-16
AMAR SINGH SAHARAN,CHURU vs ITO, WARD-2, CHURU
ITA 83/JODH/2020[2013-14]Status: Disposed24/3/2023AY 2013-14
ITO (TDS), BHILWARA vs M/S.HADPAWAT ENTERPRISES PVT. LTD., CHITTORGARH
ITA 386/JODH/2019[2011-12]Status: Disposed24/3/2023AY 2011-12
ACIT, CIRCLE (EXEMPTION), JODHPUR vs M/S. VIDYA BHAWAN SOCIETY, UDAIPUR
ITA 325/JODH/2019[ 2014-15]Status: Disposed24/3/2023
SHRI SUMIT GAHLOT,BHILWARA vs INCOME TAX OFFICER, WARD-1, BHILWARA
ITA 176/JPR/2019[2015-16]Status: Disposed24/3/2023AY 2015-16
LEELA RAM METHANI,BHILWARA vs ITO, WARD-1, BHILWARA
ITA 170/JODH/2019[2911-12]Status: Disposed24/3/2023AY 2911-12
NOBLE EDUCATIONAL SOCIETY,BHILWARA vs ITO (EXEMTION), JODHPUR
ITA 168/JODH/2018[2008-09]Status: Disposed24/3/2023AY 2008-09
SMT. ANJU RAJPUROHIT,PALI vs AO,NFAC, DELHI / ITO, WARD-1, PALI
ITA 181/JODH/2022[2013-14]Status: Disposed23/3/2023AY 2013-14
ANIL MEHTA,PALI vs DCIT, CPC BANGALORE / ITO, WARD-1, PALI, BANGALORE/PALI
ITA 120/JODH/2021[2017-18]Status: Disposed23/3/2023AY 2017-18
MARUTI MILLS PRIVATE LIMITED,BALOTRA vs ITO, BALOTRA
ITA 91/JODH/2020[2000-01]Status: Disposed23/3/2023AY 2000-01
VIRENDRA SINGH RATHORE,UDAIPUR vs ITO, WARD-1(1), UDAIPUR
ITA 50/JODH/2020[2015-16]Status: Disposed23/3/2023AY 2015-16
ITO, WARD-1, CHITTORGARH, CHITTORGARH vs M/S. C.K. MOTORS, CHITTORGARH
ITA 118/JODH/2020[2012-13]Status: Disposed23/3/2023AY 2012-13
JAGDISH GURJAR,BHILWARA vs ACIT, CIRCLE, BHILWARA
ITA 93/JODH/2019[2014-15]Status: Disposed23/3/2023AY 2014-15
SHRI PRAKASH CHANDRA RANKA,RAJSAMAND vs ACIT, CIRCLE-2, UDAIPUR
ITA 76/JODH/2019[2010-11]Status: Disposed23/3/2023AY 2010-11
M/S. ORIENTAL BANK OF COMMERCE,BHILWARA vs ITO (TDS), BHILWARA
ITA 42/JODH/2019[2011-12]Status: Disposed23/3/2023AY 2011-12
MITHILA DRUGS PVT. LTD.,UDAIPUR vs ACIT, CIRCLE-1, UDAIPUR
ITA 566/JODH/2018[2015-16]Status: Disposed23/3/2023AY 2015-16
M/S. ABHILASHA MARMO GRANI PVT. LTD.,RAJSAMAND vs ITO, WARD-1, RAJSAMAND
ITA 530/JODH/2018[2007-08]Status: Disposed23/3/2023AY 2007-08
AJMER DEVELOPMENT AUTHORITY,AJMER vs CIT(EXEMPTION)/ ITO (EXEMPTION), JAIPUR / JODHPUR
ITA 89/JODH/2022[2012-13]Status: Disposed22/3/2023AY 2012-13
M/S. P R JANGID EDUCATION SOCIETY,JODHPUR vs PCIT/CIT, JODHPUR
ITA 67/JODH/2021[2021-22]Status: Disposed22/3/2023AY 2021-22
MADHUSOODAN PALIWAL,UDAIPUR vs ITO, WARD-1(1), UDAIPUR
ITA 156/JODH/2020[2015-16]Status: Disposed22/3/2023AY 2015-16
