← All Benches
ITAT Jodhpur Bench
2,205 judgments
DCIT, CENTRAL CIRCLE-2, UDAIPUR vs M/S. ASHAPURNA INFRAPROJECT PVT. LTD., UDAIPUR
ITA 229/JODH/2019[2012-13]Status: Disposed11/8/2023AY 2012-13
DCIT, CENTRAL CIRCLE-2, UDAIPUR vs M/S. ASHAPURNA INFRAPROJECT PVT. LTD., UDAIPUR
ITA 228/JODH/2019[2011-12]Status: Disposed11/8/2023AY 2011-12
M/S. THE CENTRAL COOPERATIVE BANK LTD.,BHILWARA vs ACIT, CIRCLE, BHILWARA
ITA 93/JODH/2018[2014-15]Status: Disposed11/8/2023AY 2014-15
SUNSHINE FOOD PRODUCTS,BIKANER vs ACIT, CENTRAL CIRCLE, BIKANER.
ITA 419/JODH/2018[2015-16]Status: Disposed11/8/2023AY 2015-16
SHRI GOPAL SONI,BIKANER vs ACIT, CIRCLE-1, BIKANER
ITA 383/JODH/2018[2014-15]Status: Disposed11/8/2023AY 2014-15
ACIT, CIRCLE, BHILWARA vs M/S. SURAJ FABRICS INDUSTRIES LTD., KOLKATA
ITA 475/JODH/2017[2010-11]Status: Disposed11/8/2023AY 2010-11
M/S. KARNAWAT INTERNATIONAL PVT. LTD.,JAIPUR vs ITO, RAJSAMAND
ITA 36/JODH/2015[2007-08]Status: Disposed11/8/2023AY 2007-08
M/S. KARNAWAT INTERNATIONAL PVT. LTD.,JAIPUR vs ITO, RAJSAMAND
ITA 35/JODH/2015[2006-07]Status: Disposed11/8/2023AY 2006-07
SHRI SEWARAM CHARITABLE TRUST,KOTA vs ITO, WARD, EXEMPTION, UDAIPUR
ITA 7/JODH/2023[2020-21]Status: Disposed10/8/2023AY 2020-21
SHRI KULDEEP KUMAR,BIKANER vs ITO, WARD-1(4), BIKANER
ITA 221/JODH/2023[2010-11]Status: Disposed10/8/2023AY 2010-11
M/S. RAGHU MARBLES PVT. LTD.,MAKRANA vs ITO, WARD-1, MAKRANA
ITA 55/JODH/2020[2014-15]Status: Disposed10/8/2023AY 2014-15
M/S. BHARAT CERA GLASS LIMITED,BHILWARA vs ITO, WARD-3, BHILWARA
ITA 411/JODH/2017[2013-14]Status: Disposed10/8/2023AY 2013-14
NAHAR COLOURS AND COATINHGS PRIVATE LIMITED,UDAIPUR vs PRINCIPAL COMMISSIONER OFINCOMETAX, UDAIPUR
ITA 140/JODH/2023[2018-19]Status: Disposed9/8/2023AY 2018-19
R.K. CARRIERS INDIA PRIVATE LIMITED,UDAIPUR vs ACIT, CIRCLE-1, UDAIPUR
ITA 147/JODH/2022[2014-15]Status: Disposed9/8/2023AY 2014-15
ROYAL SUITINGS PRIVATE LIMITED,BHILWARA vs ITO, WARD-1, BHILWARA
ITA 261/JODH/2019[2010-11]Status: Disposed9/8/2023AY 2010-11
AMIT KUMAR DANGI,BHILWARA vs ITO, WARD-2, BHILWARA
ITA 511/JODH/2018[2010-11]Status: Disposed9/8/2023AY 2010-11
JAS KARAN AMRAV DEVI BOTHRA CHARITABLE TRUST,BIKANER vs CIT (EXEMPTION), JAIPUR
ITA 320/JODH/2018[2018-19]Status: Disposed9/8/2023AY 2018-19
M/S. KUSHAL TRADERS,JODHPUR vs ITO, JODHPUR
ITA 277/JODH/2016[2008-09]Status: Disposed9/8/2023AY 2008-09
M/S. SHREE TIRUPATI ASSOCIATES,BHILWARA vs ITO, BHILWARA
ITA 2/JODH/2016[2011-12]Status: Disposed9/8/2023AY 2011-12
SHREE VIGNAHARA TRILOKPATI PARSHWANATH JAIN SHW TIRTH TRUST,RAJSAMAND vs CIT(EXEMPTION), JAIPUR
ITA 151/JODH/2023[2024-25]Status: Disposed8/8/2023AY 2024-25
