← All Benches
ITAT Jodhpur Bench
2,205 judgments
INCOME TAX OFFICER WARD 1(2), JODHPUR, JODHPUR vs PRATAP ENGINEERING WORKS, JODHPUR
ITA 824/JODH/2025[2018-19]Status: Disposed29/7/2026AY 2018-19
ASHOK KUMAR DOSHI,DUNGARPUR vs ITO WARD , DUNGARPUR, DUNGARPUR
ITA 802/JODH/2025[2023-24]Status: Disposed29/7/2026AY 2023-24
DRILLCON (RAJ) PRIVATE LIMITED,UDAIPUR vs ACIT CIRCLE-1 UDAIPUR, UDAIPUR
ITA 798/JODH/2025[2014-15]Status: Disposed29/7/2026AY 2014-15
SHRI MAHENDER JAKHAR,JODHPUR vs ITO, WARD-3(1), JODHPUR
ITA 745/JODH/2025[2017-18]Status: Disposed29/7/2026AY 2017-18
SIWANA GRAM SEWA SAHIKARI SAMITI LIMITED,BARMER vs ITO, BARMER
ITA 738/JODH/2025[2017-18]Status: Disposed29/7/2026AY 2017-18
GAJE SINGH RATHORE ,JODHPUR vs ITO, WARD-2(1), JODHPUR
ITA 15/JODH/2025[2017-18]Status: Disposed29/7/2026AY 2017-18
NITIN KUMAR BIRLA,UDAIPUR vs ITO, WARD-2(1), UDAIPUR, UDAIPUR
ITA 1126/JODH/2025[2020-21]Status: Disposed29/7/2026AY 2020-21
SURENDER KUMAR BENGANI,DELHI vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC
ITA 1077/JODH/2025[2019-20]Status: Disposed29/7/2026AY 2019-20
RAJENDER KUMAR LEGHA,SRIBIJAY NAGAR vs INCOME TAX OFFICER, SURATGARH
ITA 1038/JODH/2025[2022-23]Status: Disposed29/7/2026AY 2022-23
CULTIVATOR RESEARCH FOUNDATION,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 535/JODH/2024[NOT APPLICABLE]Status: Disposed29/7/2026
CHANDRA SHEKLHAR KUMAWAT,JODHPUR vs ITO, WARD-1(1), JODHPUR
ITA 498/JODH/2024[2015-16]Status: Disposed29/7/2026AY 2015-16
CHANDRA SHEKHAR KUMAWAT,JODHPUR vs ITO, WARD-1(1), JODHPUR
ITA 496/JODH/2024[2013-14]Status: Disposed29/7/2026AY 2013-14
SECURE METERS LIMITED,UDAIPUR vs DY. COMMISSIONER OF INCOME TAX. CIRCLE -2 , UDAIPUR
ITA 737/JODH/2025[2020-21]Status: Disposed27/7/2026AY 2020-21
GATI BUILDSQUARE LLP,C SCHEME JAIPUR, RAJASTHAN INDIA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1, UDAIPUR, SAVINA, UDAIPUR, RAJASTHAN
ITA 279/JODH/2026[A.Y. 2023-24]Status: Disposed30/6/2026
FORTUNE FOUNDATION,NEW FATEHPURA, UDAIPUR, RAJASTHAN vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1, UDAIPUR, SAVINA, UDAIPUR, RAJASTHAN,
ITA 278/JODH/2026[A.Y. 2022-23]Status: Disposed30/6/2026
GORBANDH KANHA PROPERTIES LLP, NEW FATEHPURA, UDAIPUR, RAJASTHAN, INDIA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1, UDAIPUR, SAVINA, UDAIPUR, RAJASTHAN
ITA 275/JODH/2026[A.Y. 2023-24]Status: Disposed30/6/2026
GORBANDH KANHA PROPERTIES LLP,NEW FATEHPURA, UDAIPUR, RAJASTHAN, INDIA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1, UDAIPUR, SAVINA, UDAIPUR, RAJASTHAN
ITA 274/JODH/2026[A.Y. 2022-23]Status: Disposed30/6/2026
BHANWAR LAL KHATIK,BHILWARA vs ITO, WARD-1, BHILWARA
ITA 924/JODH/2024[2014-15]Status: Disposed30/6/2026AY 2014-15
VIMLA DEVI BHATTAR,JODHPUR vs PCIT-1, JODHPUR
ITA 479/JODH/2024[2017-18]Status: Disposed30/6/2026AY 2017-18
M/S. NITIN SPINNERS LTD.,BHILWARA vs DY. CIT,, BHILWARA
ITA 233/JODH/2016[2012-13]Status: Disposed30/6/2026AY 2012-13
