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ITAT Jodhpur Bench
2,205 judgments
LAXMI ADARSH SHIKHA SAMITI,KARAULI vs WARD EXEMPTION, UDAIPUR
ITA 181/JODH/2026[2025-26]Status: Disposed7/8/2026AY 2025-26
MAA SARASWATI CHARITABLE TRUST,SRI DUNGARGARH vs INCOME TAX OFFICER, WARD- EXEMPTION, JODHPUR
ITA 1156/JODH/2026[2019-20]Status: Disposed7/8/2026AY 2019-20
JAI SHRI BABA RAMDEV GAU SEWA SAMITI ARNIYALA,ARNIYALA vs CIT EXEMPTION JAIPUR, JAIPUR
ITA 98/JODH/2025[2022-2023]Status: Disposed7/8/2026AY 2022-2023
HARI RAM BISHNOI,RAJASTHAN vs ITO, WARD-1, PALI, RAJASTHAN
ITA 895/JODH/2025[2017-18]Status: Disposed7/8/2026AY 2017-18
NAVPARGANA RAJPUROHIT SAMAJ BHAMDHAM TRUST KALANDRI,RAJASTHAN vs I.T.O WARD (EXEMPTION), RAJASTHAN
ITA 856/JODH/2025[2018-19]Status: Disposed7/8/2026AY 2018-19
NAVPARGANA RAJPUROHIT SAMAJ BHAMDHAM TRUST KALANDRI,RAJASTHAN vs I.T.O WARD (EXEMPTION), RAJASTHAN
ITA 855/JODH/2025[2015-16]Status: Disposed7/8/2026AY 2015-16
NAVPARGANA RAJPUROHIT SAMAJ BHAMDHAM TRUST KALANDRI,RAJASTHAN vs I.T.O WARD (EXEMPTION), RAJASTHAN
ITA 853/JODH/2025[2019-20]Status: Disposed7/8/2026AY 2019-20
KHUSHAL JAIN,KARNATAKA vs DCIT, CENTRAL CIRCLE - 2, JODHPUR
ITA 835/JODH/2025[2018-19]Status: Disposed7/8/2026AY 2018-19
SRI KALYAN BHOOMI GAU SEWA SAMITI,SRI GANGANAGAR vs THE CIT (EXEMPTION), JAIPUR
ITA 79/JODH/2025[NA]Status: Disposed7/8/2026
VIDHYALAY UDHYAM ASSOCIATION,II-NEW SARDARPURA ALU FACTORY, UDAIPUR vs COMMISSIONER OF INCOME TAX( EXEMPTION), JAIPUR
ITA 78/JODH/2025[2024-25]Status: Disposed7/8/2026AY 2024-25
VIDHYALAY UDHYAM ASSOCIATION,II-NEW SARDARPURA ALU FACTORY, UDAIPUR vs COMMISSIONER OF INCOME TAX( EXEMPTION), JAIPUR
ITA 77/JODH/2025[2024-25]Status: Disposed7/8/2026AY 2024-25
SHREE SHIV SHAKTI VADI GOUSHALA SEVA SAMITI,JALORE vs CIT(EXEMPTION), JAIPUR
ITA 76/JODH/2025[NA]Status: Disposed7/8/2026
SHREE SHIV SHAKTI VADI GOUSHALA SEVA SAMITI,JALORE vs CIT(EXEMPTION), JAIPUR
ITA 75/JODH/2025[NA]Status: Disposed7/8/2026
SIWANA JAIN ORGANISATION SANSTHA,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 67/JODH/2025[NA]Status: Disposed7/8/2026
THE HELP FOUNDATION,JALORE vs CIT EXEMPTION, JAIPUR
ITA 647/JODH/2025[Not Applicable]Status: Heard7/8/2026
THE HELP FOUNDATION,JALORE vs CIT EXEMPTION, JAIPUR
ITA 646/JODH/2025[Not Applicable]Status: Heard7/8/2026
ADARSH SHIKSHAN SANSTHAN,BARMER vs CIT(EXEMPTION), JAIPUR
ITA 62/JODH/2025[NA]Status: Disposed7/8/2026
MBM 1972 WELFARE TRUST,JODHPUR vs CIT EXEMPTION, JAIPUR
ITA 590/JODH/2025[2025-26]Status: Disposed7/8/2026AY 2025-26
MBM 1972 WELFARE TRUST,JODHPUR vs CIT EXEMPTION, JAIPUR
ITA 586/JODH/2025[2025-26]Status: Disposed7/8/2026AY 2025-26
VIKALP VIKAS JAN AND SWAVLAMBAN,DUNGARPUR vs CIT(EXEMPTION), LAL KOTHI, JAIPUR
ITA 582/JODH/2025[2025-26]Status: Disposed7/8/2026AY 2025-26