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ITAT Jodhpur Bench
2,205 judgments
VIKAS SEWA SANSTHAN,JODHPUR vs CIT EXEMPTION, JAIPUR
ITA 351/JODH/2026[2026-27]Status: Disposed7/8/2026AY 2026-27
SHRI KHANDAL VIPRA PRAGTISHIL SANSTHA,RAJSAMAND vs CIT(EXEMPTION), JAIPUR, JAIPUR
ITA 350/JODH/2026[2025-26]Status: Disposed7/8/2026AY 2025-26
SHRI KHANDAL VIPRA PRAGTISHIL SANSTHA,RAJSAMAND vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 349/JODH/2026[2025-26]Status: Disposed7/8/2026AY 2025-26
MAHARAJA SWAROOP SINGH CHARITABLE TRUST,CIRCUIT HOUSE ROAD, JODHPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR
ITA 347/JODH/2026[2025-26]Status: Disposed7/8/2026AY 2025-26
LIONS CHARITABLE TRUST,UDAIPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR
ITA 334/JODH/2026[2027-28]Status: Disposed7/8/2026AY 2027-28
GUNASAMYA EDUCATIONAL FOUNDATION,AJMER vs INCOME TAX OFFICER (EXEMPTION WARD), UDAIPUR
ITA 312/JODH/2026[2026-2027]Status: Disposed7/8/2026AY 2026-2027
GUNASAMYA EDUCATIONAL FOUNDATION,AJMER vs INCOME TAX OFFICER (EXEMPTION WARD), UDAIPUR
ITA 311/JODH/2026[2026-2027]Status: Disposed7/8/2026AY 2026-2027
SHRI NATH JI EDUCATIONAL AND HUMAN WELFARE SOCIETY,KOTA vs CIT EXEMPTION, JAIPUR
ITA 308/JODH/2026[NA]Status: Disposed7/8/2026
SHRI NATH JI EDUCATIONAL AND HUMAN WELFARE SOCIETY,KOTA vs CIT EXEMPTION, JAIPUR
ITA 307/JODH/2026[NA]Status: Disposed7/8/2026
LIONS CHARITABLE TRUST,UDAIPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR, JAIPUR
ITA 306/JODH/2026[2027-28]Status: Disposed7/8/2026AY 2027-28
SARVAYOG EDUCATION SOCIETY MANDAR,SIROHI vs CIT (E), JAIPUR
ITA 266/JODH/2026[N/A]Status: Disposed7/8/2026
VIKLANG PUNARVAS AVAM PRASHIKSHAN SANSTHAN,JODHPUR vs CIT (E), JAIPUR
ITA 261/JODH/2026[N/A]Status: Disposed7/8/2026
VIKLANG PUNARVAS AVAM PRASHIKSHAN SANSTHAN,JODHPUR vs CIT (EXEMPTION), JAIPUR
ITA 260/JODH/2026[N/A]Status: Disposed7/8/2026
MAITREE FOUNDATION CHARITABLE TRUST,BIKANER vs CIT EXEMPTION JAIPUR, JAIPUR
ITA 250/JODH/2026[NA]Status: Disposed7/8/2026
MAITREE FOUNDATION CHARITABLE TRUST,BIKANER vs CIT EXEMPTION JAIPUR, JAIPUR
ITA 249/JODH/2026[NA]Status: Disposed7/8/2026
SHREE RUNICHA PEDAL YATRI SANGH TRUST,BIKANER vs CIT EXEMPTION JAIPUR, JAIPUR
ITA 241/JODH/2026[NA]Status: Disposed7/8/2026
HANUMAN PRASAD CHAMPA DEVI MODI MEMORIAL TRUST,BIKANER vs WARD EXEMP JODHPUR, JODHPUR
ITA 240/JODH/2026[2025-26]Status: Disposed7/8/2026AY 2025-26
SOMNATH SEWA SANSTHAN,CHITTORGARH vs ITO WD-1, CHITTOR
ITA 229/JODH/2026[2025-26]Status: Disposed7/8/2026AY 2025-26
SOMNATH SEWA SANSTHAN,CHITTORGARH vs ITO WD-1, CHITTOR
ITA 228/JODH/2026[2025-26]Status: Disposed7/8/2026AY 2025-26
SHRI KRISHNA GAUSHALA SEVA SAMITI,DEWALAMADA vs CIT (EXEMPTION), JAIPUR
ITA 193/JODH/2026[2025-26]Status: Disposed7/8/2026AY 2025-26
