← All Benches
ITAT Jodhpur Bench
2,205 judgments
MUNICIPAL BOARD,PHALODI vs JCIT,TDS, JODHPUR
ITA 111/JODH/2019[2017-18 (26Q - 3)]Status: Disposed25/11/2019
MUNICIPAL BOARD,PHALODI vs JCIT,TDS, JODHPUR
ITA 110/JODH/2019[2017-18 (26 Q-2)]Status: Disposed25/11/2019
MUNICIPAL BOARD,PHALODI vs JCIT,TDS, JODHPUR
ITA 109/JODH/2019[2017-18 (26 Q- 1)]Status: Disposed25/11/2019
MUNICIPAL BOARD,PHALODI vs JCIT,TDS, JODHPUR
ITA 108/JODH/2019[2016-17 (26 Q - 4)]Status: Disposed25/11/2019
MUNICIPAL BOARD,PHALODI vs JCIT,TDS, JODHPUR
ITA 107/JODH/2019[2016-17 (26 Q-2)]Status: Disposed25/11/2019
MUNICIPAL BOARD,PHALODI vs JCIT-TDS, JODHPUR
ITA 106/JODH/2019[2016-17 (26Q-1)]Status: Disposed25/11/2019
BABULAL ALIAS BALU RAM,JODHPUR vs ITO, WARD-1(1), JODHPUR
ITA 195/JODH/2018[2012-13]Status: Disposed25/11/2019AY 2012-13
LAKECITY INFRASTRUCTURE PVT.LTD.,UDAIPUR vs JCIT, CENTRAL RANGE, UDAIPUR
ITA 313/JODH/2019[2014-15 (24Q - Q-2)]Status: Disposed25/11/2019
M/S. G.D. PANSARI & SONS,SRIGANGANAGAR. vs ITO, WARD-2, SRIGANGANAGAR.
ITA 172/JODH/2018[2014-15]Status: Disposed15/5/2019AY 2014-15
VIKRAM ANJANA,PRATAPGARH vs ACIT, CIRCLE, CHITTORGARH
ITA 46/JODH/2019[2006-07]Status: Disposed7/5/2019AY 2006-07
PACIFIC ACADEMY OF HIGHER EDUCATION AND RESEARCH UNIVERSITY,UDAIPUR vs CIT(EXEMPTION), JAIPUR
ITA 39/JODH/2019[2018-19]Status: Disposed7/5/2019AY 2018-19
SHRI SHIV SINGH CHOUHAN,RAJSAMAND vs ACIT, CIRCLE-2, UDAIPUR
ITA 23/JODH/2019[2010-11]Status: Disposed7/5/2019AY 2010-11
GHANSHYAM LAL DHAKAD,BHILWARA vs ITO, WARD-3, BHILWARA
ITA 123/JODH/2019[2010-11]Status: Disposed7/5/2019AY 2010-11
SHRI BHAGWAN LAL GEHLOT,UDAIPUR vs ITO, WARD-1(2), UDAIPUR
ITA 536/JODH/2018[2012-13]Status: Disposed7/5/2019AY 2012-13
SHRI SARAFRAJ AHMED,UDAIPUR vs ITO, WARD-1(4), UDAIPUR
ITA 535/JODH/2018[2010-11]Status: Disposed7/5/2019AY 2010-11
MR.KISHAN LAL SARGARA,CHITTORGARH vs ITO, WARD-2, CHITTORGARH
ITA 411/JODH/2018[2011-12]Status: Disposed7/5/2019AY 2011-12
BADI SADRI JAIN CHARITABLE TRUST,UDAIPUR vs CIT (EXEMPTION), JAIPUR
ITA 359/JODH/2018[2018-19]Status: Disposed7/5/2019AY 2018-19
GULAB DEVI KHANT,BANSWARA vs ACIT, CHITTORGARH.
ITA 346/JODH/2018[2004-05]Status: Disposed7/5/2019AY 2004-05
MANJU SHREE SYNTEX PRIVATE LIMITED,BHILWARA vs ITO, WARD-1, BHILWARA
ITA 338/JODH/2018[2012-13]Status: Disposed7/5/2019AY 2012-13
M/S. MAANAS SINGH GAUTAM TRUST,BHILWARA vs ITO, WARD-4, BHILWARA
ITA 306/JODH/2018[2014-15]Status: Disposed7/5/2019AY 2014-15