← All Benches
ITAT Jaipur Bench
7,611 judgments
ITO, JAIPUR vs DEBOCK BUILDERS PVT. LTD., JAIPUR
ITA 297/JPR/2016[2011-12]Status: Disposed15/3/2018AY 2011-12
KAILASH CHANDR DANGAYACH,JAIPUR vs ITO, WARD 3-2, JAIPUR
ITA 377/JPR/2015[1995-96]Status: Disposed15/3/2018AY 1995-96
SHIVANI KHANDELWL,AJMER vs INCOME TAX OFFICER, WARD-1-2, AJMER
ITA 757/JPR/2017[2014-15]Status: Disposed12/3/2018AY 2014-15
ITO, JAIPUR vs GAJANAN TOWERS PVT. LTD., JAIPUR
ITA 751/JPR/2013[2005-06]Status: Disposed12/3/2018AY 2005-06
PUJA SYNTHETICS PVT. LTD.,JAIPUR vs PCIT, JAIPUR
ITA 440/JPR/2017[2009-10]Status: Disposed9/3/2018AY 2009-10
M/S PRADEEP KUMAR CONTRACTOR,JHUNJHUNU vs ASSISTANT COMMISSIONER OF INCOME TAX, JHUNJHUNU
ITA 59/JPR/2018[2013-14]Status: Disposed28/2/2018AY 2013-14
PRATAP RAJASTHAN SPECIAL STEELS,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 58/JPR/2018[2006-07]Status: Disposed28/2/2018AY 2006-07
VIJAY INDUSTRIES,ALWAR vs DEPUTY COMMISSIONER OF INCOME TAX, ALWAR
ITA 998/JPR/2017[2008-09]Status: Disposed28/2/2018AY 2008-09
ACIT, JAIPUR vs CREATIVE PROJECTS AND CONTRACTS P. LTD, JAIPUR
ITA 1045/JPR/2016[2013-14]Status: Disposed28/2/2018AY 2013-14
VODAFONE DIGILINK LIMITED,JAIPUR vs ITO, JAIPUR
ITA 67/JPR/2015[2011-12]Status: Disposed28/2/2018AY 2011-12
M/S KARNI MAA INTERNATIONAL,JAIPUR vs THE ITO, WARD 6 (2), JAIPUR
ITA 527/JPR/2015[2006-07]Status: Disposed28/2/2018AY 2006-07
GEMORIOUM,JAIPUR vs ITO, JAIPUR
ITA 378/JPR/2014[2010-11]Status: Disposed28/2/2018AY 2010-11
ASHOK KUMAR AGARWAL,HINDAUN CITY vs ITO, DAUSA
ITA 111/JPR/2014[2004-05]Status: Disposed28/2/2018AY 2004-05
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD., JAIPUR
ITA 980/JPR/2017[2004-05]Status: Disposed27/2/2018AY 2004-05
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD., JAIPUR
ITA 979/JPR/2017[2003-04]Status: Disposed27/2/2018AY 2003-04
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD., JAIPUR
ITA 978/JPR/2017[2002-03]Status: Disposed27/2/2018AY 2002-03
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD., JAIPUR
ITA 975/JPR/2017[2004-05]Status: Disposed27/2/2018AY 2004-05
DR. ASHA MATHUR,GUJRAT vs ASSISTANT COMMISSIONR OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 769/JPR/2017[2014-15]Status: Disposed27/2/2018AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, KOTA vs M/S KRITIKA VEGITABLE OIL PVT. LTD., KOTA
ITA 753/JPR/2017[2014-15]Status: Disposed27/2/2018AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, KOTA vs M/S KRITIKA VEGITABLE OIL PVT. LTD., KOTA
ITA 752/JPR/2017[2013-14]Status: Disposed27/2/2018AY 2013-14
