← All Benches
ITAT Jaipur Bench
7,611 judgments
RAJENDRA KUMAR JAIN,JAIPUR vs ACIT, JAIPUR
ITA 293/JPR/2017[2007-08]Status: Disposed28/3/2018AY 2007-08
M/S URBAN IMPROVEMENT TRUST,BHARATPUR vs INCOME TAX OFFICER (EXEMPTION), ALWAR
ITA 1049/JPR/2017[2013-14]Status: Disposed28/3/2018AY 2013-14
J.K. JEWELLERS INTERNATIONAL,JAIPUR vs DCIT, JAIPUR
ITA 908/JPR/2016[2008-09]Status: Disposed28/3/2018AY 2008-09
CHOICE BUILDESTATE PRIVATE LIMITED,JAIPUR vs ITO, JAIPUR
ITA 431/JPR/2016[2007-08]Status: Disposed28/3/2018AY 2007-08
SHRI NIRMAL KUMAR JOSHI,KISHANGARH vs INCOME TAX OFFICER, KISHANGARH
ITA 73/JPR/2018[2011-12]Status: Disposed27/3/2018AY 2011-12
JAGDAMBE STONE COMPANY,BHARATPUR vs DEPUTY COMMISSIONER OF INCOME TAX, BHARATPUR
ITA 959/JPR/2017[2014-15]Status: Disposed27/3/2018AY 2014-15
DWARKA GEMS LTD.,JAIPUR vs DCIT, JAIPUR
ITA 71/JPR/2017[2008-09]Status: Disposed27/3/2018AY 2008-09
LAXMI NARAIN AGARWAL,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR
ITA 851/JPR/2015[2112-13]Status: Disposed21/3/2018AY 2112-13
LAXMI NARAIN AGARWAL,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR
ITA 850/JPR/2015[2011-12]Status: Disposed21/3/2018AY 2011-12
LAXMI NARAIN AGARWAL,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR
ITA 849/JPR/2015[2010-11]Status: Disposed21/3/2018AY 2010-11
LAXMI NARAIN AGARWAL,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR
ITA 848/JPR/2015[2009-10]Status: Disposed21/3/2018AY 2009-10
ACIT, CENTRAL CIRCLE-3, JAIPUR vs LAXMI NARAIN AGARWAL, JAIPUR
ITA 1023/JPR/2015[2010-11]Status: Disposed21/3/2018AY 2010-11
ACIT, CENTRAL CIRCLE-3, JAIPUR vs LAXMI NARAIN AGARWAL, JAIPUR
ITA 1022/JPR/2015[2009-10]Status: Disposed21/3/2018AY 2009-10
MAPSOR ADVERTISING & EVENT P LTD.,JAIPUR vs ITO, JAIPUR
ITA 706/JPR/2013[2009-10]Status: Disposed21/3/2018AY 2009-10
KETAKI BENARA,AGRA vs INCOME TAX OFFICER, AJMER
ITA 858/JPR/2017[2014-15]Status: Disposed20/3/2018AY 2014-15
ANIL KUMAR DANGAYACH HUF,JAIPUR vs ITO, JAIPUR
ITA 976/JPR/2016[2012-13]Status: Disposed20/3/2018AY 2012-13
SHRI BABU LAL GUPTA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 910/JPR/2017[2012-13]Status: Disposed15/3/2018AY 2012-13
DEPUTY COMMISSIONR OF INCOME TAX, CIRCLE-6, JAIPUR vs RAJASTHAN RENEWABLE ENERGY CORPORATION LTD., JAIPUR
ITA 816/JPR/2017[2014-15]Status: Disposed15/3/2018AY 2014-15
SHRI VISHNU KUMAR BHARGAVA,JAIPUR vs INCOME TAX OFFICER, WARD-7-3, JAIPUR
ITA 694/JPR/2017[2006-07]Status: Disposed15/3/2018AY 2006-07
DEBOCK BUILDERS PVT. LTD.,JAIPUR vs ITO, JAIPUR
ITA 305/JPR/2016[2011-12]Status: Disposed15/3/2018AY 2011-12