← All Benches

ITAT Jaipur Bench

7,611 judgments

SHYAM LAL,JAIPUR vs ITO, ALWAR

ITA 836/JPR/2014[2008-09]Status: Disposed23/4/2018AY 2008-09

EMMANUEL BIBLEW INSTITUTE SAMITI,KOTA vs CIT, KOTA

ITA 143/JPR/2013[]Status: Disposed23/4/2018

SHRI MAMCHAND GURJAR,ALWAR vs ITO, ALWAR

ITA 758/JPR/2011[2008-09]Status: Disposed23/4/2018AY 2008-09

RAJKIYA SNATKOTAR MAHAVIDHYALAY VIKAS SAMITI,CHURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), JAIPUR

ITA 813/JPR/2017[2017-18]Status: Disposed12/4/2018AY 2017-18

M/S RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR

ITA 188/JPR/2018[2013-14]Status: Disposed6/4/2018AY 2013-14

DILIP KUMAR ARORA,AJMER vs ITO, AJMER

ITA 658/JPR/2017[2011-12]Status: Disposed6/4/2018AY 2011-12

NIRMALA AGARWAL,JAIPUR vs ACIT, JAIPUR

ITA 996/JPR/2016[2008-09]Status: Disposed6/4/2018AY 2008-09

NIRMALA AGARWAL,JAIPUR vs ACIT, JAIPUR

ITA 995/JPR/2016[2007-08]Status: Disposed6/4/2018AY 2007-08

ITO, KOTA vs S.S. POLY CHEMICALS PVT. LTD., KOTA

ITA 947/JPR/2016[2007-08]Status: Disposed6/4/2018AY 2007-08

DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), CIRCLE, JAIPUR vs GURUKUL SHIKSHAN SANSTHAN, SIKAR, SIKAR

ITA 44/JPR/2018[2011-12]Status: Disposed5/4/2018AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs M/S JAIPUR VIDYUT VITRAN NIGAM LTD., JAIPUR

ITA 181/JPR/2018[2014-15]Status: Disposed5/4/2018AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs M/S BHAGWATI HOTELS & RESORTS LTD., JAIPUR

ITA 174/JPR/2018[2014-15]Status: Disposed5/4/2018AY 2014-15

RADHA MOHAN SHARMA,JAIPUR vs ACIT, JAIPUR

ITA 300/JPR/2013[2006-07]Status: Disposed5/4/2018AY 2006-07

DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs JAIPUR VIDYUT VITRAN NIGAM LTD., JAIPUR

ITA 134/JPR/2018[2013-14]Status: Disposed4/4/2018AY 2013-14

SARAF EXPORT PALACE,CHURU vs ASSISTANT COMMISSIONER OF INCOME TAX, JHUNJHUNU

ITA 776/JPR/2017[2010-11]Status: Disposed4/4/2018AY 2010-11

M/S NIGAM JEWELS PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 1022/JPR/2017[2012-13]Status: Disposed4/4/2018AY 2012-13

SHRI DINESH NAGPAL,JAIPUR vs INCOME TAX OFFICER (T& J), JAIPUR

ITA 1017/JPR/2017[2013-14]Status: Disposed4/4/2018AY 2013-14

TRISHLA JAIN,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, BHARATPUR

ITA 1009/JPR/2017[2014-15]Status: Disposed4/4/2018AY 2014-15

DCIT, JAIPUR vs SUBHASH GUPTA, JAIPUR

ITA 613/JPR/2016[2012-13]Status: Disposed4/4/2018AY 2012-13

HARI O STONES,JAIPUR vs CIT, ALWAR

ITA 534/JPR/2016[2011-12]Status: Disposed4/4/2018AY 2011-12