← All Benches
ITAT Jaipur Bench
7,649 judgments
GOSIL EXPORTS PVT LTD,JAIPUR vs DCIT, CIRCLE -I, JAIPUR
ITA 163/JPR/2022[2018-19]Status: Disposed16/6/2022AY 2018-19
SHRI AVANT MUTHA,JAIPUR vs ITO, WARD-6(1), JAIPUR
ITA 4/JPR/2020[2007-08]Status: Disposed16/6/2022AY 2007-08
SHREE RADHESHYAM SHARNAM,MARWAR JUNCTION vs CIT(EXEMPTION), JAIPUR
ITA 95/JPR/2021[2020-21]Status: Disposed14/6/2022AY 2020-21
SHREE RADHEHYAM SHARNAM A SOCIAL SERVICE SOCIETY MARWAR JUNCTION,MAWAR JUNCTION PALI vs COMMISSIONER OF INCOME TAX (EXEMPTION) JAIPUR, JAIPUR
ITA 254/JPR/2021[0]Status: Disposed14/6/2022
DCIT, CR-7, JAIPUR vs SHRI ANIL GUPTA, JAIPUR
ITA 11/JPR/2022[2013-14]Status: Disposed13/6/2022AY 2013-14
RAJ KUMARI MAHESHWARI,JAIPUR vs DY CIT, CC-II, JAIPUR
ITA 125/JPR/2021[2010-11]Status: Disposed13/6/2022AY 2010-11
DCIT, C-6, JAIPUR vs GOVERDHAN PRASAD SINGHAL, JAIPUR
ITA 64/JPR/2022[2017-18]Status: Disposed7/6/2022AY 2017-18
GOVERDHAN PRASHAD SINGHAL,JAIPUR vs ACIT/DCIT, JAIPUR
ITA 62/JPR/2022[2017-18]Status: Disposed7/6/2022AY 2017-18
BALJEET YADAV,JAIPUR vs PR. CIT-1, JAIPUR, JAIPUR
ITA 120/JPR/2022[2017-18]Status: Disposed7/6/2022AY 2017-18
LOTUS DAIRY PRODUCTS PRIVATE LIMITED,5TH AND 6TH FLOOR CITY PLAZA,JHOTWARA ROAD BANIPARK JAIPUR 302016,RAJASTHAN INDIA vs SANJAY NARGAS, JAIPUR
ITA 143/JPR/2022[2017-18]Status: Disposed31/5/2022AY 2017-18
M/S. RAJASTHAN CYLINDERS AND CONTAINERS LIMITED,JAIPUR vs JCIT, OSD, CIRCLE-4, JAIPUR
ITA 1378/JPR/2019[2009-10]Status: Disposed30/5/2022AY 2009-10
P.R. ROLLING MILLS PVT. LTD,JAIPUR vs ACIT/DY. CIT/NFAC,CIRCLE-3, JAIPUR
ITA 140/JPR/2022[2018-19]Status: Disposed27/5/2022AY 2018-19
P.R. ROLLING MILLS PVT. LTD,JAIPUR vs ACIT/DY.CIT,CIRCLE -3, JAIPUR
ITA 139/JPR/2022[2017-18]Status: Disposed27/5/2022AY 2017-18
M/S RAJASTHAN COOPERATIVE DAIRY FEDERATION LTD.,SARAS SANKUL, JLN MARG, JAIPUR vs ACIT/DCIT, CIRCLE-6, JAIPUR
ITA 138/JPR/2022[2017-18]Status: Disposed27/5/2022AY 2017-18
LOKESH KHANDELWAL,MUMBAI vs PCIT- CENTRAL JAIPUR, JAIPUR
ITA 123/JPR/2022[2018-19]Status: Disposed27/5/2022AY 2018-19
MAHENDRA KUMAR,JAIPUR vs ITO, CIRCLE (INTL TAX.), JAIPUR, C-SCHEME, JAIPUR
ITA 226/JPR/2021[2017-18]Status: Disposed23/5/2022AY 2017-18
M/S. CHAMBAL FERTILIZERS AND CHEMICALS LIMITED,KOTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, KOTA
ITA 744/JPR/2018[2014-15]Status: Disposed13/5/2022AY 2014-15
CHAMBAL FERTILISERS AND CHEMICALS LIMITED,KOTA vs ACIT, KOTA
ITA 291/JPR/2017[2013-14]Status: Disposed13/5/2022AY 2013-14
CHAMBAL FERTILISERS AND CHEMICALS LIMITED,KOTA vs DCIT, KOTA
ITA 201/JPR/2017[2012-13]Status: Disposed13/5/2022AY 2012-13
SUMAN SOLANKI,JAIPUR vs DCIT, CPC, BANGALORE
ITA 124/JPR/2022[2018-19]Status: Disposed12/5/2022AY 2018-19
