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ITAT Jaipur Bench

7,649 judgments

M/S SAVITRI PHULE MAHILA BAHU KUDDESHIYA SAHAKARI SAMITI LTD.,BHARATPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, BHARATPUR

ITA 347/JPR/2019[2012-13]Status: Disposed30/6/2022AY 2012-13

SHRI ANKUSH GOKHROO,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 387/JPR/2018[2014-15]Status: Disposed30/6/2022AY 2014-15

SHRI GHASI RAM GURJAR,JAIPUR vs ITO, WARD-7(4), JAIPUR

ITA 1373/JPR/2019[2009-10]Status: Disposed29/6/2022AY 2009-10

SHRI GHASI LAL GURJAR,JAIPUR vs ITO, WARD-7(4), JAIPUR

ITA 1372/JPR/2019[2009-10]Status: Disposed29/6/2022AY 2009-10

INCOME TAX OFFICER. WARD (EXEMPTION), JAIPUR, JAIPUR vs RAJASTHAN CRICKET ASSOCIATION, JAIPUR

ITA 85/JPR/2022[2012-13]Status: Disposed28/6/2022AY 2012-13

RODU RAM JAT,JAIPUR vs ACIT, JAIPUR

ITA 196/JPR/2022[2011-12]Status: Disposed28/6/2022AY 2011-12

JEENKRIPA TOWNSHIP P) LTD,JAIPUR vs ITO WD 1(1), JAIPUR

ITA 195/JPR/2022[2017-18]Status: Disposed28/6/2022AY 2017-18

M/S OASIS LABORATORIES PVT. LTD.,SP-2, 22 GODAM INDUSTRIAL ESTATE, JAIPUR vs CPC, BENGALURU/ ITO, WARD-2(3), JAIPUR, JAIPUR

ITA 160/JPR/2022[2017-18]Status: Disposed28/6/2022AY 2017-18

SHRI MANOJ AMAR CHAND TAILOR,MASUDA BIJAINAGAR vs INCOME TAX OFFICER, WARD-1, BEAWAR

ITA 910/JPR/2019[2009-10]Status: Disposed28/6/2022AY 2009-10

INCOME TAX OFFICER, WARD-1, BEAWAR vs SHRI MANOJ AMAR CHAND TAILOR, MASUDA BIJAINAGAR

ITA 819/JPR/2019[2009-10]Status: Disposed28/6/2022AY 2009-10

GUJRATI MAHAMANDAL HATI BHATA,AJMER vs INCOME TAX OFFICER (EXEMPTION), AJMER

ITA 811/JPR/2018[2014-15]Status: Disposed28/6/2022AY 2014-15

WEALTHY SKY DEVELOPMENT PRIVATE LIMITED,JAIPUR vs PR.CIT-1, JAIPUR

ITA 15/JPR/2021[2016-17]Status: Disposed27/6/2022AY 2016-17

JANJATI MAHILA VIKAS SANSTHAN,SAWAI MADHOPUR vs INCOME TAX OFFICER, EXEMPTION, KOTA

ITA 277/JPR/2021[2018-19]Status: Disposed22/6/2022AY 2018-19

JANJATI MAHILA VIKAS SANSTHAN,SAWAI MADHOPUR vs INCOME TAX OFFICER, EXEMPTION, KOTA

ITA 276/JPR/2021[2017-18]Status: Disposed22/6/2022AY 2017-18

JANJATI MAHILA VIKAS SANSTHAN,SAWAI MADHOPUR vs INCOME TAX OFFICER, EXEMPTION, KOTA

ITA 275/JPR/2021[2016-17]Status: Disposed22/6/2022AY 2016-17

INCOME TAX OFFICER (EXEMPTIONS), WARD, JAIPUR, JAIPUR vs RAJASTHAN CRICKET ASSOCIATION, JAIPUR

ITA 68/JPR/2022[2013-14]Status: Disposed21/6/2022AY 2013-14

INCOME TAX OFFICER (EXEMPTION),WARD, JAIPUR, JAIPUR vs RAJASTHAN CRICKET ASSOCIATION, JAIPUR

ITA 67/JPR/2022[2012-13]Status: Disposed21/6/2022AY 2012-13

INCOME TAX OFFICER, JAIPUR vs RAJASTHAN CRICKET ASSOCIATION, JAIPUR

ITA 66/JPR/2022[2005]Status: Disposed21/6/2022

SHRI JAGPAL SINGH,JAIPUR vs INCOME TAX OFFICER, WARD-BHIWADI, ALWAR

ITA 758/JPR/2017[2013-14]Status: Disposed21/6/2022AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs SMT. ABDA BAI, KOTA

ITA 480/JPR/2019[2015-16]Status: Disposed20/6/2022AY 2015-16