← All Benches
ITAT Jaipur Bench
7,649 judgments
ALLEN CAREER INSTITUTE,JAIPUR vs JCIT, KOTA
ITA 620/JPR/2016[2011-12]Status: Disposed4/8/2022AY 2011-12
ALLEN CAREER INSTITUTE,JAIPUR vs JCIT, KOTA
ITA 246/JPR/2015[2010-11]Status: Disposed4/8/2022AY 2010-11
MORANI MOTORAS PRIVATE LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 434/JPR/2018[2011-12]Status: Disposed2/8/2022AY 2011-12
MAHALAXMI KUNDAN MEENA DIAMOND JEWELLERS P LTD,JAIPUR vs PR. CIT-1, JAIPUR
ITA 119/JPR/2022[2017-18]Status: Disposed1/8/2022AY 2017-18
SHRI MANOJ KUMAR KUMAWAT,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR
ITA 68/JPR/2021[2018-19]Status: Disposed1/8/2022AY 2018-19
PARVINDER KAUR,JAIPUR vs PCIT-1, JAIPUR
ITA 64/JPR/2021[2015-16]Status: Disposed1/8/2022AY 2015-16
RAJASTHAN CRICKET ASSOCIATION,JAIPUR vs INCOME TAX OFFICER, WARD 1(EXEMPTIONS)
ITA 78/JPR/2022[2015-16]Status: Disposed29/7/2022AY 2015-16
RAJASTHAN CRICKET ASSOCIATION,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 77/JPR/2022[2009-10]Status: Disposed29/7/2022AY 2009-10
BARODA RAJASTHAN KSHETRIYA GRAMIN BANK,AJMER vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, DELHI
ITA 266/JPR/2021[2015-16]Status: Disposed28/7/2022AY 2015-16
BHAGIRATH MAL,JHUNJHUNU vs INCOME TAX OFFICER WARD 2, JHUNJHUNU
ITA 9/JPR/2022[2016-17]Status: Disposed27/7/2022AY 2016-17
GYANENDRA SINGH SHEKHAWAT,JAIPUR vs THE ACIT, JAIPUR
ITA 49/JPR/2022[2018-19]Status: Disposed27/7/2022AY 2018-19
THE JEWELLERS ASSOCIATION,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 197/JPR/2022[2012-13]Status: Disposed27/7/2022AY 2012-13
MUKESH KUMAR AGARWAL,JAIPUR vs I.T.O. WARD 1(2), JAIPUR
ITA 321/JPR/2021[2010-2011]Status: Disposed27/7/2022AY 2010-2011
BANWARI LAL PAREEK,JAIPUR vs ITO, WARD-1(5), JAIPUR
ITA 135/JPR/2020[2010-11]Status: Disposed27/7/2022AY 2010-11
PANKAJ RASTOGI,JAIPUR vs CIT (A) NFAC, JAIPUR
ITA 4/JPR/2022[2020-21]Status: Disposed26/7/2022AY 2020-21
DANISH PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER WARD-6(1), JAIPUR
ITA 256/JPR/2022[2019-20]Status: Disposed26/7/2022AY 2019-20
M/S MORANI CARS PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, WARD-6, JAIPUR
ITA 184/JPR/2019[2011-12]Status: Disposed26/7/2022AY 2011-12
MAHENDRA KUMAR GOYAL,KOTA vs DCIT/ACIT,CIRCLE-2, KOTA
ITA 251/JPR/2021[2009-10]Status: Disposed25/7/2022AY 2009-10
SH. SUNIL BAFNA,2-DHA-5, VIGYAN NAGAR, KOTA vs CPC, BENGALURU/ ACIT, CIRCLE-1, KOTA, KOTA
ITA 146/JPR/2022[2018-19]Status: Disposed22/7/2022AY 2018-19
RENU PODDAR,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JAIPUR
ITA 188/JPR/2022[2017-18]Status: Disposed21/7/2022AY 2017-18
