← All Benches
ITAT Jaipur Bench
7,649 judgments
SHREE SIDDHI VINAYAK INDUCTION PVT. LTD.,JAIPUR vs DCIT, JAIPUR
ITA 116/JPR/2017[2012-13]Status: Disposed29/8/2022AY 2012-13
GOOD WILL IMPEX LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAIPUR-2, JAIPUR-2
ITA 209/JPR/2022[2017-18]Status: Disposed25/8/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, INCOME TAX OFFICE vs SHRI SURESH KUMAR GUPTA, SRIGANGANAGAR
ITA 55/JPR/2022[2013-14]Status: Disposed24/8/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT, CENTRAL CIRCLE-3 vs M/S N. M. AGROFOOD PRODUCTS PVT. LTD., SRIGANGANAGAR
ITA 54/JPR/2022[2013-14]Status: Disposed24/8/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR vs M/S N. M. AGROFOOD PRODUCTS PVT. LTD., SRIGANGANAGAR
ITA 53/JPR/2022[2012-13]Status: Disposed24/8/2022AY 2012-13
RAJENDRA AND URSULA JOSHI HOLDINGS PRIVATE LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, JAIPUR
ITA 192/JPR/2022[2017-18]Status: Disposed24/8/2022AY 2017-18
RAJENDRA AND URSULA JOSHI FOOD INDUSTRIES PRIVATE LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOMETAX-1, JAIPUR
ITA 191/JPR/2022[2017-18]Status: Disposed24/8/2022AY 2017-18
RAJENDRA AND URSULA JOSHI SKILL DEVELOPMENT PRIVATE LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JAIPUR
ITA 190/JPR/2022[2017-18]Status: Disposed24/8/2022AY 2017-18
M/S BHANDARI HEALTH CARE PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-6-3, JAIPUR
ITA 689/JPR/2018[2014-15]Status: Disposed24/8/2022AY 2014-15
M/S BHANDARI HEALTH CARE PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 688/JPR/2018[2013-14]Status: Disposed24/8/2022AY 2013-14
SUNIL KOTHARI,JAIPUR vs DCIT, CIRCLE (INTL.TAX.), JAIPUR
ITA 218/JPR/2021[2017-18]Status: Disposed23/8/2022AY 2017-18
M/S. LAXMINATH INFRASTRUCTURE PVT. LTD.,CHURU. vs ACIT, CIRCLE, JHUNJHUNU
ITA 385/JODH/2018[2012-13]Status: Disposed23/8/2022AY 2012-13
RAGHUVEER SINGH,SAWAI MADHOPUR vs PCIT, UDAIPUR
ITA 193/JPR/2022[2012-13]Status: Disposed18/8/2022AY 2012-13
SHRI CHAND MOHAMMAD,MADANGANJ KISHANGARH vs ITO, WARD-2, KISHANGARH
ITA 1246/JPR/2019[2011-12]Status: Disposed18/8/2022AY 2011-12
MANISH GOVIND DANGI,UDIAPUR vs ACIT, CIRCLE (INTL.TAX), JAIPUR
ITA 118/JPR/2022[2014-15]Status: Disposed17/8/2022AY 2014-15
SHRI NARESH JHANWAR,JAIPUR vs DCIT, C.C.-3, JAIPUR
ITA 260/JPR/2020[2017-18]Status: Disposed17/8/2022AY 2017-18
SHRI NARESH JHANWAR,JAIPUR vs DCIT, C.C.-3, JAIPUR
ITA 259/JPR/2020[2016-17]Status: Disposed17/8/2022AY 2016-17
M/S BALAJI CONSTRUCTION,AJMER vs ACIT, CIRCLE-2, AJMER
ITA 75/JPR/2022[2016-17]Status: Disposed16/8/2022AY 2016-17
DCIT, C-2, AJMER vs JAI NARAYAN AGARWAL, JAIPUR
ITA 38/JPR/2022[2014-15]Status: Disposed16/8/2022AY 2014-15
DANISH PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER WARD-6(1), JAIPUR
ITA 257/JPR/2022[2020-21]Status: Disposed16/8/2022AY 2020-21
