← All Benches
ITAT Jaipur Bench
7,649 judgments
MANOHAR LAL CHUGH,JAIPUR vs ITO, JAIPUR
ITA 312/JPR/2021[2010-11]Status: Disposed31/8/2022AY 2010-11
LALITA DEVI SABOO CHARITABLE TRUST,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 212/JPR/2021[2017-18]Status: Disposed31/8/2022AY 2017-18
INCOME TAX OFFICER, BEHROR vs SHRI MAHINDER YADAV, ALWAR
ITA 1339/JPR/2018[2012-13]Status: Disposed31/8/2022AY 2012-13
SHRI MAHINDER YADAV,ALWAR vs INCOME TAX OFFICER, BEHROR
ITA 1333/JPR/2018[2012-13]Status: Disposed31/8/2022AY 2012-13
YOGESH DAS,JAIPUR vs ITO, JAIPUR
ITA 983/JPR/2016[2013-14]Status: Disposed31/8/2022AY 2013-14
THE AJMER COOPERATIVE THRIFT AND SAVING SOCIETY LIMITED AJMER,AJMER vs CIT(A), NFAC, AJMER
ITA 76/JPR/2022[2017-18]Status: Disposed30/8/2022AY 2017-18
AMIT BANSAL HUF,JAIPUR vs ITO, WARD 3(1), JAIPUR, JAIPUR
ITA 280/JPR/2022[2015-2016]Status: Disposed30/8/2022AY 2015-2016
AMIT BANSAL HUF,JAIPUR vs ITO, WARD 3(1), JAIPUR, JAIPUR
ITA 279/JPR/2022[2014-2015]Status: Disposed30/8/2022AY 2014-2015
JAGDISH PRASAD DHAKA,JAIPUR vs DCIT, CIRCLE-1, JAIPUR
ITA 175/JPR/2022[2012-13]Status: Disposed30/8/2022AY 2012-13
DCIT, JAIPUR vs M/S RAJASTHAN RAJYA VIDHYUT UTPADAN NIGAM LTD, JAIPUR
ITA 276/JPR/2022[2019-20]Status: Disposed29/8/2022AY 2019-20
MUNICIPAL CORPORATION JAIPUR,JAIPUR vs JOINT CIT(OSD)(TDS), JAIPUR, JAIPUR
ITA 229/JPR/2022[2013-14 Quarter4]Status: Disposed29/8/2022
MUNICIPAL CORPORATION JAIPUR,JAIPUR vs JOINT CIT(OSD)(TDS), JAIPUR, JAIPUR
ITA 228/JPR/2022[2013-14 Quarter 3]Status: Disposed29/8/2022
MUNICIPAL CORPORATION JAIPUR,JAIPUR vs JOINT CIT(OSD)(TDS), JAIPUR, JAIPUR
ITA 227/JPR/2022[2013-14 Quarter 2]Status: Disposed29/8/2022
MUNICIPAL CORPORATION JAIPUR,JAIPUR vs JOINT CIT(OSD) (TDS), JAIPUR
ITA 226/JPR/2022[2013-14 Quarter 1]Status: Disposed29/8/2022
OM PRAKASH AGARWAL,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX,JAIPUR-1, JAIPUR
ITA 204/JPR/2022[2017-18]Status: Disposed29/8/2022AY 2017-18
MAHESH KUMAR AGRAWAL,JAIPUR vs ACIT CIRCLE 7 JAIPUR, JAIPUR
ITA 194/JPR/2021[2012-13]Status: Disposed29/8/2022AY 2012-13
SHREE SIDDHI VINAYAK INDUCTIONS PVT. LTD.,JAIPUR vs DCIT, CENTRAL CIRCLE-3, JAIPUR
ITA 1/JPR/2021[2015-16]Status: Disposed29/8/2022AY 2015-16
SHRI MADAN LAL MEENA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, KOTA
ITA 873/JPR/2019[2007-08]Status: Disposed29/8/2022AY 2007-08
SHRI GANESH LAL MEHRA,JAIPUR vs INCOME TAX OFFICER, WARD-5-1, JAIPUR
ITA 464/JPR/2019[2008-09]Status: Disposed29/8/2022AY 2008-09
M/S SHRI SIDDHI VINAYAK INDUCTION P. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
ITA 279/JPR/2019[2014-15]Status: Disposed29/8/2022AY 2014-15