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ITAT Jaipur Bench
7,569 judgments
RMS KARAMCHARI SAKH AND BACHAT SAHAKARI SAMITI LIMITED JAIPUR,JAIPUR, RAJASTHAN vs ITO WD 1(4), JPR, JAIPUR, RAJASTHAN
ITA 704/JPR/2026[2023-24]Status: Disposed25/8/2026AY 2023-24
JOINT COMMISSIONER OF INCOME TAX (IN-SITU), JAIPUR vs GAURAV SHARMA, JAIPUR
ITA 698/JPR/2026[HRRPS8716N]Status: Disposed25/8/2026
RASHMI SINGH,JAIPUR vs ITO, TDS-2, JAIPUR
ITA 694/JPR/2026[2019-20]Status: Disposed25/8/2026AY 2019-20
ANIL DALMIA,JAIPUR vs DCIT, CENTRAL CIRCLE-4, JAIPUR, JAIPUR
ITA 674/JPR/2026[2018-19]Status: Disposed25/8/2026AY 2018-19
TEJ PRATAP ADVANI,ALWAR vs INCOME TAX OFFICER, WARD-1(1), ALWAR, ALWAR
ITA 62/JPR/2026[2020-21]Status: Disposed25/8/2026AY 2020-21
GRAMIN YUVA VIKAS SANSTHAN ,SAINTHAL vs CIT EXEMPTION, JAIPUR, KAILASH HEIGHTS
ITA 555/JPR/2026[2026-27]Status: Disposed25/8/2026AY 2026-27
GRAMIN YUVA VIKAS SANSTHAN ,SAINTHAL vs CIT EXEMPTION, JAIPUR, KAILASH HEIGHTS
ITA 554/JPR/2026[2026-27]Status: Disposed25/8/2026AY 2026-27
LADA DEVI KUMAWAT,JAIPUR vs INCOME TAX OFFICER WARD 1(3) JAIPUR, JAIPUR
ITA 449/JPR/2026[2012-2013]Status: Disposed25/8/2026AY 2012-2013
INCOME TAX OFFICER, WARD-1(3), JAIPUR, STATUE CIRCLE vs MAYANK KHANDELWAL, JHOTWARA, JAIPUR
ITA 381/JPR/2026[2019]Status: Disposed25/8/2026
DURGAWATI,BHARATPUR vs ITO WD 1, BHARATPUR, BHARATPUR
ITA 256/JPR/2026[2012-13]Status: Disposed25/8/2026AY 2012-13
YUVRAJ MEHROTRA,JAIPUR vs ITO WARD 7(2), JAIPUR
ITA 940/JPR/2025[2010-2011]Status: Disposed25/8/2026AY 2010-2011
CHARITABLE TRUST MOTILAL GULAB DEVI FATEHPURIA, AJMER,AJMER vs ITO EXEMPTION WARD 1, JAIPUR, JAIPUR
ITA 713/JPR/2025[2023-24]Status: Disposed25/8/2026AY 2023-24
INCOME TAX OFFICER, NCRB, STATUE CIRCLE, JAIPUR vs VAIBHAV GATTANI, GANGORI BAZAR, JAIPUR
ITA 692/JPR/2025[2016-17]Status: Disposed25/8/2026AY 2016-17
JESUS CHARITABLE TRUST,GURGAON vs INCOME TAX OFFICER, EXEMPTION WARD-1, JAIPUR, JAIPUR
ITA 691/JPR/2025[2021-22]Status: Disposed25/8/2026AY 2021-22
INCOME TAX OFFICER, WARD-1(2), ALWAR, ALWAR vs SATENDRA SINGH NARUKA, JAIPUR
ITA 678/JPR/2025[2018-19]Status: Disposed25/8/2026AY 2018-19
VIMAL KUMAR JAIN,RANGBARI vs ITO, KOTA
ITA 230/JPR/2025[2011-12]Status: Disposed25/8/2026AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-06, JAIPUR, JAIPUR vs OMGL REFINERY LLP, AHAMDABAD
ITA 1931/JPR/2025[2023-24]Status: Disposed25/8/2026AY 2023-24
PCJAIN CHARITABLE FOUNDATION,JAIPUR vs CIT EXEMPTION, CIT EXEMPTION
ITA 1570/JPR/2025[2025-26]Status: Disposed25/8/2026AY 2025-26
GOVINDGARH GRAM SEWA SAHAKARI SAMITI LIMITED,GOVINDGARH AJMER vs ASSESSING OFFICER (ITO- WARD 1), KISHANGARH RAJASTHAN
ITA 1567/JPR/2025[2015-16]Status: Disposed25/8/2026AY 2015-16
GOVINDGARH GRAM SEWA SAHAKARI SAMITI,GOVINDGARH AJMER vs ASSESSING OFFICER (ITO-WARD 1), KISHANGARH
ITA 1566/JPR/2025[2015-16]Status: Disposed25/8/2026AY 2015-16
