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ITAT Jaipur Bench

7,563 judgments

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, AJMER, AJMER vs PRAMOD KUMAR JAIN, BEAWAR

ITA 420/JPR/2026[2019-20]Status: Disposed27/8/2026AY 2019-20

INCOME TAX OFFICER WARD-1, BEAWAR, INCOME TAX OFFICE, COURT CAMPUS BEAWAR vs BHARAT SINGH RATHROE, KOTA

ITA 400/JPR/2026[2019-20]Status: Disposed27/8/2026AY 2019-20

ISHWAR LAL TEKWANI,JAIPUR vs THE INCOME TAX OFFICER, WARD 2(1), JAIPUR

ITA 359/JPR/2026[2011-12]Status: Disposed27/8/2026AY 2011-12

INCOME TAX OFFICER WARD-1 BEAWAR, BEAWAR vs SAYED MANSOOR SHAHID, JAIPUR

ITA 170/JPR/2026[2019]Status: Disposed27/8/2026

DEVANG MAHESHWARI,JAIPUR vs INCOME TAX OFFICER, WARD-6(2), JAIPUR, JAIPUR

ITA 920/JPR/2025[2017-18]Status: Disposed27/8/2026AY 2017-18

MAHENDRA HALDIYA (HUF),JAIPUR vs ITO WARD 6(5) JAIPUR, JAIPUR

ITA 916/JPR/2025[2008-09]Status: Disposed27/8/2026AY 2008-09

BHAJAN LAL SURESH CHAND SARAF,BEAWAR vs DCIT, CENTRAL CIRCLE, AJMER, AJMER

ITA 99/JPR/2026[2014-15]Status: Disposed25/8/2026AY 2014-15

BHAJAN LAL SURESH CHAND SARAF,BEAWAR vs DCIT, CENTRAL CIRCLE, AJMER, AJMER

ITA 96/JPR/2026[2013-14]Status: Disposed25/8/2026AY 2013-14

UGANTA FOUNDATION,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR

ITA 921/JPR/2026[2026-2027]Status: Disposed25/8/2026AY 2026-2027

SPORTIVA WINGS FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR

ITA 838/JPR/2026[2026-27]Status: Disposed25/8/2026AY 2026-27

SPORTIVA WINGS FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR

ITA 831/JPR/2026[2026-27]Status: Disposed25/8/2026AY 2026-27

PAWAN GUPTA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2 JAIPUR, JAIPUR

ITA 796/JPR/2026[2017-2018]Status: Disposed25/8/2026AY 2017-2018

SUMIT MALOO,JAIPUR vs ITO, WARD 1, KISHANGARH, KISHANGARH

ITA 752/JPR/2026[2019-20]Status: Disposed25/8/2026AY 2019-20

RMS KARAMCHARI BACHAT AND SAKH SAHAKARI SAMITI LIMITED JAIPUR,JAIPUR RAJASTHAN vs ITO, WARD-1(4), JAIPUR RAJASTHAN

ITA 705/JPR/2026[2024-25]Status: Disposed25/8/2026AY 2024-25

RMS KARAMCHARI SAKH AND BACHAT SAHAKARI SAMITI LIMITED JAIPUR,JAIPUR, RAJASTHAN vs ITO WD 1(4), JPR, JAIPUR, RAJASTHAN

ITA 704/JPR/2026[2023-24]Status: Disposed25/8/2026AY 2023-24

JOINT COMMISSIONER OF INCOME TAX (IN-SITU), JAIPUR vs GAURAV SHARMA, JAIPUR

ITA 698/JPR/2026[HRRPS8716N]Status: Disposed25/8/2026

RASHMI SINGH,JAIPUR vs ITO, TDS-2, JAIPUR

ITA 694/JPR/2026[2019-20]Status: Disposed25/8/2026AY 2019-20

ANIL DALMIA,JAIPUR vs DCIT, CENTRAL CIRCLE-4, JAIPUR, JAIPUR

ITA 674/JPR/2026[2018-19]Status: Disposed25/8/2026AY 2018-19

TEJ PRATAP ADVANI,ALWAR vs INCOME TAX OFFICER, WARD-1(1), ALWAR, ALWAR

ITA 62/JPR/2026[2020-21]Status: Disposed25/8/2026AY 2020-21

GRAMIN YUVA VIKAS SANSTHAN ,SAINTHAL vs CIT EXEMPTION, JAIPUR, KAILASH HEIGHTS

ITA 555/JPR/2026[2026-27]Status: Disposed25/8/2026AY 2026-27