ITAT Jaipur Bench
7,649 judgments
MAYUR GLOBAL PRIVATE LIMITED ,JAIPUR vs ITO WARD 1(3), JAIPUR , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JAIRAJ SINGH SOLANKI,JAIPUR vs ITO WARD 2(4), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MILLENIUM BUILDHOME PRIVATE LIMITED,KOTA vs ITO(TDS), KOTA
ABDUL WAHB,JAIPUR vs ITO WARD 5(1), JAIPUR, JAIPUR
the Bench, there is no written submission or any documentary evidence countering the order of the ld.CIT(A) has been filed by the ld. AR of the assesse. Hence, in this situation, the Bench has no other option except to confirm the order of the ld.CIT(A). Thus the appeal of the assessee is dismissed. 3.0 In the result, the appeal of the assesee is dismissed. Order pronounced in the open court on 20/08/2024. जयपुर / Jaipur दिनांक/Dated:- *Mishra 20/08/2024 Sd/- (Sandeep Gosain) न्यायिक सदस्य/
SATYA NARAIN SHARMA ,JAIPUR vs INCOME TAX OFFICER WARD 4(4), JAIPUR
SHREE DHANLAXMI GRANITE,KISHANGARH vs ITO, WARD-1, KISHANGARH
SHRI SANDEEP GOSAIN (Judicial Member)
SONU,GANESH CHOWK MANDIR vs INCOME TAX OFFICER, ITO DAUSA
SHRI SANDEEP GOSAIN (Judicial Member)
SHIVRAM BAIRWA,RAJGARH DAUSA vs INCOME TAX OFFICER, ITO
AKSHAY INFRASYS INDUSTRIES PVT. LTD.,JAIPUR vs ITO, WARD-4(1), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GOLDENDUNES HOMES LLP,JAIPUR vs ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
INDRA KUMAR NARWANI,JAIPUR vs ITO WD 5(3), JPR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
OM PRAKASH SHARMA,SANGANER JAIPUR vs WARD 4(3), JAIPUR, JAIPUR
OM PRAKASH SHARMA HUF ,JAIPUR vs INCOME TAX OFFICER WARD 4 (1) , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
OM PRAKASH SHARMA HUF ,JAIPUR vs INCOME TAX OFFICER WARD 4(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DHANUKA REALTY LIMITED,JAIPUR vs ITO WARD 4(4), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
INCOME TAX OFFICEER, WARD-2(2), KOTA, RAWATBHATA ROAD vs HITKARI VIDYALAYA SHAKARI SHIKSHA SAMITI LIMITED, BHATAPARA, KOTA
INCOME TAX OFFICER, WARD-2(2), KOTA , RAWATBHATA ROAD vs HITKARI VIDYALAYA SHAKARI SHIKSHA SAMITI LIMITED, BHATAPARA, KOTA
JAMNA DEVI SHARMA,JAIPUR vs ITO WARD 7(2), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
MANOHAR LAL CHUGH,JAIPUR vs ITO,WARD 6(1), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
AACHARYA SHRI HIRA LAXMI GURU JAIN GAUSHALA SANSTHAN,AJMER vs CIT(E), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
